Kanaram vs State Of Rajasthan
2022 Latest Caselaw 13703 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 1501/2022

Kanaram

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : None present For Respondent(s) : Mr. Mohd. Javed Gauri, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/11/2022

Learned Public Prosecutor has submitted that notice upon the

respondent No.2 has already been served. He has also furnished

the medical report. The same is taken on record.

Service is, therefore, complete.

List after one week.

(VIJAY BISHNOI),J Surabhii/162-

Powered by TCPDF (www.tcpdf.org)