Urmila Ranga vs State Of Rajasthan
2022 Latest Caselaw 13701 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9367/2021

Urmila Ranga

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. J.L. Purohit, Sr. Advocate assisted by Mr. Shashank Ojha.

For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Order

22/11/2022

Apparently, the plea raised in the petition squarely covered

by Division Bench judgment in Safi Mohammad v. State of Raj. &

Anr.: DBCW No.6024/2021, decided on 01.12.2021.

Learned counsel for the petitioner prays for time.

List after two weeks.

(ARUN BHANSALI),J 102-PKS/-

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