Citation : 2022 Latest Caselaw 13676 Raj
Judgement Date : 22 November, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 7693/2022
Rawat Nursing College, Karni Vihar, Heerapura, Ajmer Road, Jaipur, Rajasthan Through Its Secretary Shri Hemenra Singh Rawat S/o Shri Bacchan Singh Rawat, Aged About 32 Years.
----Petitioner Versus
1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur, (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No.273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Uttam Khan For Respondent(s) : Mr. Manish Vyas, AAG Mr. Sangram Singh
HON'BLE MR. JUSTICE VIJAY BISHNOI
Order
22/11/2022 Learned counsel for the petitioner submits that the
controversy involved in the present writ petition is squarely
covered by judgment dated 04.11.2022 passed by this court in a
batch of writ petitions led by S.B.Civil Writ Petition
No.3962/2022 (Mahatma Gandhi B.Sc. Nursing College V/s
State of Rajasthan & Ors.).
(2 of 2) [CW-7693/2022]
In view of the submission made by learned counsel for the
petitioner, the present writ petition is disposed of in the same
terms as in Mahatma Gandhi B.Sc. Nursing College (supra).
(VIJAY BISHNOI),J
147-AjaySingh/-
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