Dr. Priyanka vs Dr. Harish Kumar
2022 Latest Caselaw 13657 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Transfer Appl. No. 106/2022

Dr. Priyanka

----Petitioner Versus Dr. Harish Kumar

----Respondent Connected With S.B. Civil Transfer Appl. No. 215/2022

For Petitioner(s) : Mr. Hari Shankar Shrimali For Respondent(s) : Mr. Muktesh Maheshwari, Mr. Kaushal Gautam

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

21/11/2022

Arguments heard and concluded.

Judgment reserved.

(MADAN GOPAL VYAS),J 112-113 neha/-

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