Sanjay Sinha vs State Of Rajasthan
2022 Latest Caselaw 13593 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 7678/2022

Sanjay Sinha

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. RP Singariya For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

18/11/2022

Learned Public Prosecutor is directed to procure the case

diary.

List on 21.11.2022.

(FARJAND ALI),J surabhii/118-

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