Citation : 2022 Latest Caselaw 13587 Raj
Judgement Date : 18 November, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Misc(Pet.) No. 7739/2022
Babulal
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Indra Raj Choudhary For Respondent(s) : Mr. SK Bhati, PP
HON'BLE MR. JUSTICE FARJAND ALI
Judgment / Order
18/11/2022
Learned Public Prosecutor is directed to procure the factual
report on the next date of hearing.
List the matter on 29.11.2022.
(FARJAND ALI),J 144-mohit/-
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