Narayan Ram vs State Of Rajasthan
2022 Latest Caselaw 13578 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 7433/2022

Narayan Ram S/o Dungar Ram, Aged About 48 Years, B/c Jat, R/ o Agolai, Tehsil Balesar, District Jodhpur.

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Smt. Kavita W/o Heera Ram, B/c Meghwal, R/o Agolai, Tehsil Balesar, District Jodhpur.

----Respondents

For Petitioner(s) : Mr. Hanuman Ram For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

18/11/2022

Learned Public Prosecutor is directed to ensure the presence

of Investigating Officer along with the case diary before this Court

on the next date of hearing.

List on 2911.2022.

In the meanwhile and till next date, the petitioner shall not

be arrested.

(FARJAND ALI),J Surabhii/102-

Powered by TCPDF (www.tcpdf.org)