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Shishpal vs State Of Rajasthan
2022 Latest Caselaw 13577 Raj

Citation : 2022 Latest Caselaw 13577 Raj
Judgement Date : 18 November, 2022

Rajasthan High Court - Jodhpur
Shishpal vs State Of Rajasthan on 18 November, 2022
Bench: Farjand Ali

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 7428/2022

Shishpal S/o Kashiram, Aged About 34 Years, R/o Village Swaichani, Tehsil Bhadra, District Hanumangarh.

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Rajesh Kumar Kuldiya S/o Satveer Singh Jat, Aged About 25 Years, R/o Village Swaichani, Tehsil Bhadra, District Hanumangarh.

----Respondents

For Petitioner(s) : Mr. AB Halu For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

18/11/2022

Learned counsel for the petitioner has submitted that he

does not want to press this criminal misc. petition.

Accordingly, this criminal misc. petition is dismissed as not

pressed.

(FARJAND ALI),J surabhii/101-

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