Bhupendra Choudhary vs State Of Rajasthan
2022 Latest Caselaw 13575 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 7477/2022

Bhupendra Choudhary S/o Shri Rajpal Choudhary, Aged About 30 Years, R/o D-7/77 Street No. 7 Dayalpur North East Delhi, Delhi 110094

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Dr. Deepika W/o Shri Mukesh Choudhary, Aged About 27 Years, B/c Seervi R/o 6 Veer Durgadas Nagar Pali Ps Kotwali Dist. Pali

----Respondents

For Petitioner(s) : Mr. Vivek Mathur For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

18/11/2022

Issue notice, returnable on 14.12.2022.

In the meanwhile and till next date, the interim order dated

11.11.2022 shall remain in currency.

(FARJAND ALI),J surabhii/106-

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