Smt. Vimla Devi vs State Of Rajasthan
2022 Latest Caselaw 13535 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 7755/2022

Mukesh Chandra Grasia

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Criminal Misc(Pet.) No. 7764/2022 Smt. Vimla Devi

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Misc(Pet.) No. 7766/2022 Mayank Joshi

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Ankur Mathur For Respondent(s) : Mr. SK Bhati, PP

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

18/11/2022

Learned Public Prosecutor is directed to ensure the presence

of Investigating Officer along with the case diary before this Court

on the next date of hearing.

List on 24.11.2022.

(FARJAND ALI),J 254-mohit/-

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