Micro Marbles Private Limited vs Income Tax Officer Ward-1
2022 Latest Caselaw 13362 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 13719/2021

Micro Marbles Private Limited

----Petitioner Versus Income Tax Officer Ward-1

----Respondent Connected With

1. D.B. Civil Writ Petition No. 13725/2021

2. D.B. Civil Writ Petition No. 13731/2021

3. D.B. Civil Writ Petition No. 13743/2021

4. D.B. Civil Writ Petition No. 13747/2021

For Petitioner(s) : Mr. Sanjay Jhanwar Mr. Prakul Khurana (through VC) Mr. Abinav Mathur Mr. Pushkar Taimni Mr. Pranav Bhardwaj For Respondent(s) : Mr. K.K. Bissa Mr. G.S. Chouhan Ms. Surbhi Bissa

HON'BLE THE CHIEF JUSTICE PANKAJ MITHAL HON'BLE MS. JUSTICE REKHA BORANA

Order

14/11/2022

Heard learned counsel for the parties.

Judgment reserved.

(REKHA BORANA),J (PANKAJ MITHAL),CJ

68 to 72-Sachin/Dharmendra/-

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