Citation : 2022 Latest Caselaw 13280 Raj
Judgement Date : 11 November, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 8683/2021
1. Om Prakash Garg S/o Shri Bhanwar Lal Garg, Aged About 60 Years, By Caste Aggarwal, R/o Sahaji Ka Chouk Pali, District Pali.
2. Ashok Kumar S/o Shri Bhanwar Lal Garg, Aged About 57 Years, By Caste Aggarwal, R/o Sahaji Ka Chouk Pali, District Pali.
3. Anil Kumar S/o Shri Bhanwar Lal Garg, Aged About 54 Years, By Caste Aggarwal, R/o Sahaji Ka Chouk Pali, District Pali.
----Petitioners Versus
1. Union of India, Through The Secretary, Ministry Of Road, Transport And Highway, Government Of India, New Delhi.
2. The Project Director, Project Implement Unit, National Highway Authority Of India, House No. 148, Umaid Heritage Jodhpur, District Jodhpur.
3. The Prescribed Authority (Land Acquisition) And Additional District Collector, Pali, District Pali, Rajasthan.
----Respondents Connected With S.B. Civil Writ Petition No. 2348/2019 Vineet Lohiya S/o Damodar Lohiya, Aged About 36 Years, Resident of 39-A, Nehru Park, Jodhpur.
----Petitioner Versus
1. Union Of India, Through The Secretary, Ministry Of Road, Transport And Highway, Government Of India, New Delhi.
2. The Chief Engineer (National Highway), Public Work Department, Government Of Rajasthan, Jaipur (Raj.).
3. The Prescribed Authority (Land Acquisition) And Sub Divisional Officer, Rohet, Pali, District Pali, Rajasthan.
4. The Project Director And Executive Engineer, Public Works Department, National Highway Block, Pali (Raj.).
----Respondents S.B. Civil Writ Petition No. 8642/2021
1. Om Prakash Garg S/o Shri Bhanwar Lal Garg, Aged About 60 Years, By Caste Aggarwal, R/o Sahaji Ka Chouk Pal, District Pali.
2. Ashok Kumar S/o Shri Bhanwar Lal Garg, Aged About 57 Years, By Caste Aggarwal, R/o Sahaji Ka Chouk Pal, District Pali.
(2 of 4) [CW-8683/2021]
3. Anil Kumar S/o Shri Bhanwar Lal Garg, Aged About 54 Years, By Caste Aggarwal, R/o Sahaji Ka Chouk Pal, District Pali.
----Petitioners Versus
1. Union Of India, Through The Secretary The Secretary, Ministry Of Road, Transport And Highway, Government Of India, New Delhi.
2. The Project Director, Project Implement Unit, National Highway Authority Of India, House No. 148, Umaid Heritage Jodhpur, District Jodhpur.
3. The Prescribed Authority (Land Acquisition) And Additional District Collector, Pali, District Pali, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 8645/2021
1. Om Prakash Garg S/o Shri Bhanwar Lal Garg, Aged About 60 Years, B/c Aggarwal, R/o Sahaji Ka Chouk Pali, District Pali.
2. Ashok Kumar S/o Shri Bhanwar Lal Garg, Aged About 57 Years, B/c Aggarwal, R/o Sahaji Ka Chouk Pali, District Pali.
3. Anil Kumar S/o Shri Bhanwar Lal Garg, Aged About 54 Years, B/c Aggarwal, R/o Sahaji Ka Chouk Pali, District Pali.
----Petitioners Versus
1. Union Of India, Through The Secretary, Ministry Of Road, Transport And Highway, Government Of India, New Delhi.
2. The Project Director, Project Implement Unit, National Highway Authority Of India, House No. 148, Umaid Heritage Jodhpur, District Jodhpur.
3. The Prescribed Authority (Land Acquisition) And Additional Distrcit Collector, Pali, District Pali, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 8646/2021
1. M/s. Amrit Shree Properties, Through Om Prakash Garg S/o Shri Bhanwar Lal Garg, B/c Aggarwal, Aged About 60 Years, R/o Sahaji Ka Chouk Pali, District Pali.
2. Ashok Kumar S/o Shri Bhanwar Lal Garg, Aged About 57 Years, B/c Aggarwal, R/o Sahaji Ka Chouk Pali, District Pali.
3. Anil Kumar S/o Shri Bhanwar Lal Garg, Aged About 54 Years, B/c Aggarwal, R/o Sahaji Ka Chouk Pali, District Pali.
4. Ateet Garg S/o Shri Om Prakash Garg, Aged About 36
(3 of 4) [CW-8683/2021]
Years, B/c Aggarwal, R/o Sahaji Ka Chouk Pali, District Pali.
----Petitioners Versus
1. Union Of India, Through The Secretary, Ministry Of Road, Transport And Highway, Government Of India, New Delhi.
2. The Project Director, Project Implement Unit, National Highway Authority Of India, House No. 148, Umaid Heritage Jodhpur, District Jodhpur.
3. The Prescribed Authority (Land Acquisition) And Additional District Collector, Pali, District Pali, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 10381/2021 Gangaram Dani S/o Hariram Dani, Aged About 65 Years, By Caste Aggarwal, Resident of 09 Aggrasen Marg, Behind Sindhi Colony, Pali, District Pali.
----Petitioner Versus
1. Union Of India, Through The Secretary, Ministry Of Road, Transport And Highway, Government Of India, New Delhi.
2. The Project Director, Project Implement Unit, National Highway Authority Of India, House No.148, Umaid Heritage Jodhpur, District Jodhpur.
3. The Prescribed Authority (Land Acquisition) And Additional District Collector, Pali, District Pali, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 10445/2021 Rikhab Chand Jain S/o Kevalchand Marlecha, Aged About 58 Years, R/o Surajpole, Pali (Raj)
----Petitioner Versus
1. Union Of India, Through The Secretary, Ministry Of Road, Transport And Highway, Government Of India, New Delhi.
2. The Project Director, Project Implement Unit, National Highway Authority Of India, House No.148, Umaid Heritage Jodhpur, District Jodhpur.
3. The Prescribed Authority (Land Acquisition) And Additional District Collector, Pali, District Pali, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Pradeep Swami For Respondent(s) : Mr. Bhanu Pratap Bohra Mr. Anil Bachhawat Mr. Sunil Joshi
(4 of 4) [CW-8683/2021]
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order
11/11/2022
Learned counsel for the parties are in agreement that the
controversy involved in the present writ petitions is squarely
covered by the judgment of this Court in S.B. Civil Writ Petition
No.6365/2022 Sushila Pathak Vs. Union of India & Ors.
However, the only point of difference which is pointed out by the
learned counsel for the parties is that the award in the present
cases has been passed in the year 2011 but the parties are in
agreement that the proposition of law and application of the same
in the present set of facts will remain the same.
In view of the above, the present writ petitions are disposed
of in the same terms as S.B. Civil Writ Petition No.6365/2022.
(VINIT KUMAR MATHUR),J
287-293-Shahenshah/-
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