Late Shri Manoharlal Saruparia ... vs Urban Improvement Trust, Udaipur
2022 Latest Caselaw 13030 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3937/2022

Late Shri Manoharlal Saruparia S/o Late Shri Gokulchandji Sarupariya & Ors.

----Petitioner Versus Urban Improvement Trust, Udaipur

----Respondent

For Petitioner(s) : Mr. Vineet R. Dave For Respondent(s) : None present

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

04/11/2022

IA No. 1/2022:-

The petitioners have moved the present application inter alia

seeking extension of interim order by indicating that

notwithstanding the interim order dated 23.03.2022 passed by

this Court, the trial Court is proceeding with the matter in light of

judgment dated 28.03.2018 of Hon'ble Supreme Court in the case

of Asian Resurfacing of Road Pvt. Ltd. & Anr. V/s CBI.

For the reasons stated in the application, the same is

allowed.

The interim order dated 23.03.2022 passed by this Court is

extended till vacated or modified.

(VINIT KUMAR MATHUR),J 203-Shahenshah/-

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