Madarsa E Akbari Society vs Riyaz Ali
2022 Latest Caselaw 12896 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Second Appeal No. 20/2022

Madarsa E Akbari Society

----Appellant Versus Riyaz Ali

----Respondent

For Appellant(s) : Mr. Barkat Khan Mehar For Respondent(s) :

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

03/11/2022

Arguments heard and concluded.

Judgment reserved.

(MADAN GOPAL VYAS),J 28-neaha/-

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