Soni Bai vs State Of Rajasthan
2022 Latest Caselaw 12879 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 11674/2018

Soni Bai

----Petitioner Versus State of Rajasthan & Ors

----Respondents

For Petitioner(s) : Mr. Sukesh Bhati For Respondent(s) : Mr. K.S. Rajpurohit, AAG

HON'BLE MS. JUSTICE REKHA BORANA

Order

02/11/2022

An application has been preferred for deciding the matter in

the light of judgment passed in the case of State of Rajasthan

Vs. Firdos Tarannum (D.B. Civil Special Appeal

No.534/2005) decided on 12.01.2022.

Let a copy of the writ petition be served on learned AAG Mr.

Karan Singh Rajpurohit who regularly appears on behalf of the

respondent department.

Learned AAG Mr. Karan Singh Rajpurohit may complete his

instructions and file reply.

List the matter on 04.11.2022 after showing the name of

learned AAG Mr. Karan Singh Rajpurohit in the cause list as

counsel for the respondents.

(REKHA BORANA),J 53-Dharmendra/-

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