Mamta Buliwal vs Rohit Kumar Khinchi
2022 Latest Caselaw 12844 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Transfer Appl. No. 44/2022

Mamta Buliwal

----Petitioner Versus Rohit Kumar Khinchi

----Respondent

For Petitioner(s) : Mr. Gopal Sandhu For Respondent(s) : Mr. Surya Prakash Sharma

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

01/11/2022

Arguments heard and concluded.

Judgment reserved.

(MADAN GOPAL VYAS),J 89-neha/-

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