M/S. Binani Cement Limited vs State Of Rajasthan And Ors
2022 Latest Caselaw 7058 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 8105/2017

M/s. Binani Cement Limited

----Petitioner Versus State Of Rajasthan And Ors.

----Respondent

For Petitioner(s) : Mr. Manish Shishodia, Sr. Adv.assisted by Mr. J. S. Saluja For Respondent(s) : Mr. M. S. Singhvi, AG through V.C.

assisted by Mr. K. S. Lodha

HON'BLE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

11/05/2022

Learned counsel for petitioner would submit that issues

raised in this petition no longer survives and are covered by

plethora of orders passed by Supreme Court and this Court.

Learned counsel for the respondent disputes the above

submission. The matter would, therefore, require hearing.

List the matter in 2nd week of July, 2022 for final disposal.

The interim application pending would shall be considered at

the time of final hearing of the case.

(FARJAND ALI),J (MANINDRA MOHAN SHRIVASTAVA),ACJ

24-nidhi/-

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