Bhagwan Das vs Shyam Sunder
2022 Latest Caselaw 4008 Raj/2

         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                     BENCH AT JAIPUR

                S.B. Civil Writ Petition No. 11313/2016
Bhagwan Das S/o Shri Chelaram, aged about 50 years R/o
Manwani Sadan, 1/90, Housing Board, Kishangarh Raj.
                                                        ----Defendant/Petitioner
                                     Versus
Shyam Sunder S/o Shri Shriniwas, aged about 44 years, R/o Bhat
Mohalla, Madanganj, Kishangarh, District Ajmer Raj.
                                                         ----Plaintiff/Respondent

S.B. Civil Writ Petition No. 15475/2019 Yakub Khan Alias Munna Khan S/o Manzoor Khan, Aged About 55 Years, Resident Of Islampura, Tehsil Gangapurcity, District Sawai Madhopur, (Raj.)

----Defendant/Petitioner Versus Om Prakash Singhal S/o Late Shri Rampratap, Aged About 68 Years, Resident Of Chamangali, Khari Bazar, Gangapurcity, District Sawai Madhopur, (Raj.)

----Plaintiff/Non-Petitioner S.B. Civil Writ Petition No. 14377/2020

1. Ramswaroop S/o Shri Gangadhar, (Deceased) 1/1. Kiran Devi W/o Ramswaroop, (Deceased) 1/2. Ashok S/o Ramswaroop, Aged About 42 Years, 1/3. Anil S/o Ramswarrop, (Deceased) 1/3/1. Sapna W/o Late Sh. Anil, 1/3/2. Prince S/o Late Sh. Anil, Aged About 10 Years, 1/3/3. Lali D/o Late Anil, Aged About 9 Years, Petitioners No.1/3/2 & 1/3/3 are Minor Through Their Mother Sapna W/o Late Sh. Anil, All are Resident Of Near Old Nagar Palika, Gangapurcity, District Sawai Madhopur.

1/4. Sunil S/o Ramswaroop, Aged About 37 Years, 1/5. Maya W/o Ram Singh, Aged About 47 Years, Both are Resident Of Near Old Nagar Palika, Gangapurcity.

1/6. Ravi S/o Ram Singh, Aged About 27 Years,

(2 of 2) [CW-11313/2016]

1/7. Vikki S/o Ram Singh, Aged About 25 Years,

2. Ramkishan, Aged About 67 Years,

3. Madho, Aged About 62 Years, All are Resident Of Near Old Nagar Palika, Gangapurcity.

----Petitioners/Defendants Versus Kailash S/o Gorishankar, Aged About 70 Years, Resident Of Station Road, Gangapurcity, District Sawai Madhopur.

----Respondent

For Petitioner(s) : Mr. Vishwajeet Mantri Mr. Rahul Sharma for Mr. Rajneesh Gupta Mr. Mukesh Kumar Goyal For Respondent(s) : Mr. Hari Krishana Sharma

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

20/05/2022

Learned counsels for the petitioners want to withdraw these

writ petitions in view of the judgment of Hon'ble Apex Court of

India dated 12.04.2022 in case of Shankarlal Nadani Vs. Sohanlal

Jain; Civil Appeal No.2816/2022.

The writ petitions are dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

PRAGATI/4-6

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