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M/S Balbeer Singh Construction ... vs State Of Rajasthan
2022 Latest Caselaw 4727 Raj

Citation : 2022 Latest Caselaw 4727 Raj
Judgement Date : 29 March, 2022

Rajasthan High Court - Jodhpur
M/S Balbeer Singh Construction ... vs State Of Rajasthan on 29 March, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 661/2022

M/s Balbeer Singh Construction Company, Through Proprietor/authorized Signatory Subhash Chandra Dhaka S/o Balbeer Singh, Aged 42 Years, Resident Of Vpo Bajor Tehsil And District Sikar.

----Petitioner Versus

1. State Of Rajasthan, Through Secretary, Public Works Department, Govt. Of Rajasthan, Secretariat, Jaipur.

2. Addl. Chief Engineer (Ppp), Ppp Division, Public Works Department, Rajasthan, Jaipur.

3. Project Director (Ppp), Public Works Department, Dak Bunglow Complex, Near Kalyan Circle, Sikar.

----Respondents

For Petitioner(s) : Mr. Ramawatar Singh For Respondent(s) : Mr. Anil Bachhawat

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/03/2022

The application (inward No.02/22) preferred on behalf of the

petitioner seeking withdrawal of the writ petition with liberty to

the petitioner to file a fresh writ petition, if occasion so arises, is

considered and allowed.

Accordingly, this writ petition is dismissed as withdrawn with

the liberty sought for.

Stay petition is also dismissed.

(VIJAY BISHNOI),J 147-AjaySingh/-

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