Modern Shiksha Samiti vs State Of Rajasthan
2022 Latest Caselaw 4454 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 4168/2022

Modern Shiksha Samiti, Udai Mode, Gangapur City Through Its Secretary - Vishnu Kumar S/o Prabhulal, Age 39 Years, R/o Bhagwat Ghad, Gothra, Karauli, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Medical And Health Department, Government Of Rajasthan, Secretariat, Jaipur.

2. Rajasthan Nursing Council, Jaipur Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Sector-18, Partap Nagar, Tonk Road, Jaipur.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Shreyansh Mardia

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/03/2022 The only prayer in the present petition is to inspect the

petitioner-Institute and pass appropriate orders for granting

permission to establish Nursing College for B.Sc. (Nursing) course.

In view of the limited prayer, this Court deems it proper to

dispose of the writ petition with direction to the respondents to

inspect the petitioner-Institute after the requisite formalities are

completed by the petitioner, and pass appropriate order preferably

(2 of 2) [CW-4168/2022]

within a period of three months from today strictly in accordance

with law.

Ordered accordingly.

Stay petition also stands disposed of.

(VIJAY BISHNOI),J

25-AjaySingh/-

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