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Vinod Kumar Joiya vs Union Of India
2022 Latest Caselaw 4428 Raj

Citation : 2022 Latest Caselaw 4428 Raj
Judgement Date : 21 March, 2022

Rajasthan High Court - Jodhpur
Vinod Kumar Joiya vs Union Of India on 21 March, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3603/2022

Vinod Kumar Joiya

----Petitioner Versus Union Of India & Ors.

----Respondents

For Petitioner(s) : Dr. Nupur Bhati, Mr. Vikram Singh Bhati

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

21/03/2022

Issue notice, returnable on 25.4.2022.

(VIJAY BISHNOI),J

33-msrathore/-

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