Smt. Geeta Devi vs State Of Rajasthan
2022 Latest Caselaw 4369 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1678/2022

Smt. Geeta Devi

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

16/03/2022

None was present for the petitioner on 15.02.2022. Today

also none is present.

List the petition after four weeks.

(ARUN BHANSALI),J 27-MMA/-

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