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Dilip Kumar Bhatnagar vs State Of Rajasthan
2022 Latest Caselaw 4362 Raj

Citation : 2022 Latest Caselaw 4362 Raj
Judgement Date : 16 March, 2022

Rajasthan High Court - Jodhpur
Dilip Kumar Bhatnagar vs State Of Rajasthan on 16 March, 2022
Bench: Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2380/2022

Dilip Kumar Bhatnagar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Mukesh Vyas For Respondent(s) : Mr Hanuman Ram AGC

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

16/03/2022

Learned counsel for the respondents prays for time to file

reply.

Time prayed for is allowed.

List the petition after four weeks, as prayed.

Connect with SBCWP No.3757/2021.

(ARUN BHANSALI),J 34-MMA/-

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