Khushmita Nagoura vs State Of Rajasthan
2022 Latest Caselaw 4195 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2167/2022

Khushmita Nagoura

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Parvez Khan Moyal For Respondent(s) : Mr. Manish Vyas, AAG Mr. Mahendra Bishnoi Mr. Kailash Choudhary

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

15/03/2022

List the matter on 22.03.2022 while showing name of Ms.

Vandana Bhansali, ASG as counsel for the respondent in the cause

list.

On that day, learned counsel for the respondent No.4 shall

inform to this Court regarding availability of the vacant seats in

M.Sci. (M.Ed.) Biochemistry.

(VIJAY BISHNOI),J 16-mohit/-

Powered by TCPDF (www.tcpdf.org)