Laxmi Lata Bamaniya vs State Of Rajasthan
2022 Latest Caselaw 4185 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3720/2022

Laxmi Lata Bamaniya

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Sunil Joshi For Respondent(s) : Mr Pankaj Sharma AAG

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

15/03/2022

List on 21.03.2022, as prayed.

(ARUN BHANSALI),J 113-MMA/-

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