Suman Kumari vs State Of Rajasthan
2022 Latest Caselaw 4179 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4011/2022

Suman Kumari

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Kailash Jangid For Respondent(s) : Mr M.C. Bishnoi

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

15/03/2022

Connect with SBCWP No.4030/2022.

List on 29.03.2022, as prayed.

(ARUN BHANSALI),J 119-MMA/-

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