Praveen Kumar vs State Of Rajasthan
2022 Latest Caselaw 4051 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3938/2022

Praveen Kumar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Rameshwar Dave For Respondent(s) : -

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

14/03/2022

Copy of the writ petition be served upon Mr K.S. Rajpurohit

AAG, who may complete his instructions by the next date.

Put up on 22.03.2022, as prayed.

Office is directed to reflect the name of Mr K.S. Rajpurohit

AAG for the respondents in the cause list.

(ARUN BHANSALI),J 129-MMA/-

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