Ganeshdas vs Vimla
2022 Latest Caselaw 3925 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2999/2022

Ganeshdas

----Petitioner Versus Vimla

----Respondent

For Petitioner(s) : Mr. Nishank Madhan For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

11/03/2022

Learned counsel for the petitioner seeks some time to file

photographs of the property in question before it exists of passing

of the TI dated 18.11.2021 and after the said date.

Time sought for is granted.

List the matter on 23.03.2022.

(VIJAY BISHNOI),J 37-mohit/-

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