Nanu Ram Jat vs State Of Rajasthan
2022 Latest Caselaw 3922 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3516/2022

Nanu Ram Jat

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Sushil Solanki For Respondent(s) : Mr Sandeep Shah, AAG

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

11/03/2022

Learned counsel for the respondents prays for time.

List on 14.03.2022, as prayed.

(ARUN BHANSALI),J 193-MMA/-

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