Sikandra vs Rajasthan State Industrial Deve. ...
2022 Latest Caselaw 3869 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 2334/2022

Sikandra S/o Ilamdeem, Aged About 31 Years, By Caste Musalman, Resident Of Jhulelal Marg, Gandhi Nagar Colony, Jaisalmer (Rajasthan)

----Petitioner Versus

1. Rajasthan State Industrial Deve. And Invest. Corp. Ltd., (Riico) Through Secretary, Udyog Bhawan, Tilak Marg, Jaipur (Rajasthan)

2. Senior Regional Manager (Unit Incharge), Rajasthan State Industrial Development And Investment Corporation Limited (Riico), Boranada, District Jodhpur (Rajasthan)

3. Manager /authorised Signatory, State Industrial Development And Investment Corporation Limited (Riico), Riico Area, Jaisalmer (Rajasthan)

----Respondents

For Petitioner(s) : Mr. Prem Dayal Bohra

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

11/03/2022

The application (01/22) preferred on behalf of the

petitioner seeking withdrawal of the writ petition is

considered and allowed.

Accordingly, the writ petition is dismissed as

withdrawn.

(VIJAY BISHNOI),J

188-msrathore/-

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