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Shrawan Bheel vs State
2022 Latest Caselaw 3515 Raj

Citation : 2022 Latest Caselaw 3515 Raj
Judgement Date : 7 March, 2022

Rajasthan High Court - Jodhpur
Shrawan Bheel vs State on 7 March, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous II Bail Application No. 16932/2021

Shrawan Bheel S/o Koja Ram Bheel, Aged About 29 Years, B/c Bheel, R/o Jatiyawas, Pipar City Police Station, Dist. Jodhpur. (Lodged In Dist. Jail, Bhilwara).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. B. Ray Bishnoi For Respondent(s) : Mr. Mukesh Trivedi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

07/03/2022

Learned counsel for the petitioner does not want to

press this second bail application at this stage.

Hence, this second bail application is dismissed as

not pressed at this stage.

(VIJAY BISHNOI),J

102-msrathore/-

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