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Bhagwati Nagda vs Shri Pawan Kumar Goyal
2022 Latest Caselaw 3412 Raj

Citation : 2022 Latest Caselaw 3412 Raj
Judgement Date : 4 March, 2022

Rajasthan High Court - Jodhpur
Bhagwati Nagda vs Shri Pawan Kumar Goyal on 4 March, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Contempt No. 245/2022

Bhagwati Nagda

----Petitioner Versus Shri Pawan Kumar Goyal

----Respondent

For Petitioner(s) : Ms. Charushree Bhati for Dr. Nupur Bhati

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/03/2022

Issue notice, returnable within a period of six weeks.

(VIJAY BISHNOI),J 74-Arun/-

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