Asif vs State
2022 Latest Caselaw 3333 Raj

(1 of 1) [CRLMB-2375/2022]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous 2nd Bail Application No. 2375/2022

Asif S/o Shri Yusuf Ajmeri, Aged About 22 Years, R/o Kachnara Police Station Hathunia, District Pratapgarh.

(At Present Lodged In District Jail, Pratapgarh)

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Ramesh Chandra Purohit. For Respondent(s) : Mr. Laxman Solanki, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

03/03/2022

Learned counsel for the petitioner does not want to press

this 2nd bail application at this stage.

Accordingly, this Criminal Miscellaneous 2 nd Bail Application is

dismissed as not pressed at this stage.

(MANOJ KUMAR GARG),J 55-prashant/-

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