M/S. Dsr Infra vs Punjab National Bank
2022 Latest Caselaw 2769 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 7092/2021

                                   M/s. Dsr Infra
                                                                                                     ----Petitioner
                                                                      Versus
                                   Punjab National Bank
                                                                                                   ----Respondent

Connected With S.B. Civil Writ Petition No. 7093/2021 M/s. Dsr Infra

----Petitioner Versus Punjab National Bank

----Respondent

For Petitioner(s) : Mr. A.K. Bhandari, Sr. Adv. With Mr. Bhrigu Sharma & Mr. Jitendra Mishtra For Respondent(s) : Mr. Vikas Jain

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

31/03/2022

List the matters for final disposal on 11.04.2022 at this stage

as requested by learned counsels for the respective parties.

Learned counsels are directed to submit brief synopsis

alongwith copies of judgments they want to rely upon, at least a

day prior to the next date.

Interim order to continue till the next date.

(MAHENDAR KUMAR GOYAL),J

PRAGATI/27-28

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