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[email protected] S/O Salim vs State Of Rajasthan
2022 Latest Caselaw 2694 Raj/2

Citation : 2022 Latest Caselaw 2694 Raj/2
Judgement Date : 30 March, 2022

Rajasthan High Court
[email protected] S/O Salim vs State Of Rajasthan on 30 March, 2022
Bench: Pankaj Bhandari, Birendra Kumar
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 28/2020

                                   [email protected] S/o Salim
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Amitabh Jatav For Respondent(s) : Mr. Javed Choudhary, Addl. G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

30/03/2022

Two weeks' further time is granted to the learned Additional

Government Advocate to file reply.

List this matter after two weeks.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ARTI SHARMA /17

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