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Himanshu Dhanwani Son Of Shri ... vs State Of Rajasthan
2022 Latest Caselaw 2691 Raj/2

Citation : 2022 Latest Caselaw 2691 Raj/2
Judgement Date : 30 March, 2022

Rajasthan High Court
Himanshu Dhanwani Son Of Shri ... vs State Of Rajasthan on 30 March, 2022
Bench: Pankaj Bhandari, Birendra Kumar
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 5/2022

                                   Himanshu Dhanwani Son Of Shri Lokesh Dhanwani
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Appellant(s) : None present For Respondent(s) : Mr. Javed Choudhary, Addl. G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

30/03/2022

Two weeks time is granted to the learned Additional

Government Advocate to file reply.

List after two weeks.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ARTI SHARMA /46

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