M/S Dhansar Eng. Company Pvt. Ltd vs Commissioner, Transport ...
2022 Latest Caselaw 2688 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Civil Writ Petition No. 4020/2022

                                   M/s Dhansar Eng. Company Pvt. Ltd.
                                                                                                     ----Petitioner
                                                                      Versus
                                   Commissioner, Transport Department
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

30/03/2022

Notices are awaited. Await further for a period of four weeks.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ARTI SHARMA /48

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