Kishan Lal S/O Bhuralal Meena vs Smt. Sundar Devi
2022 Latest Caselaw 2634 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                              S.B. Civil Miscellaneous Appeal No. 649/2022

                                    Kishan Lal S/o Bhuralal Meena
                                                                                                     ----Appellant
                                                                      Versus
                                    Smt. Sundar Devi
                                                                                                   ----Respondent

For Appellant(s) : Mr. Ajit Maloo, Advocate & Mr. Vishnu Bohra, Advocate

HON'BLE MR. JUSTICE PRAKASH GUPTA

Order

29/03/2022

Matter comes up on an application (I.A. No.01/2022).

Application is allowed for the reasons mentioned

therein. Defect pointed out by the Registry with regard to not

filing certified copy of the judgment is waived.

Issue notice to the respondents, returnable by

02.05.2022.

Necessary steps be taken within a week.

Call for the record.

(PRAKASH GUPTA),J

KuD/29

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