Vandana Tak W/O Shri Chiranji Lal ... vs State Of Rajasthan
2022 Latest Caselaw 2586 Raj/2

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 8306/2020

Vandana Tak W/o Shri Chiranji Lal Tak, Aged About 51 Years, R/o
Shop No.3, Zone-4, Near Mal Godam, Railway Station Road,
Ajmer.
                                                                    ----Petitioner
                                     Versus
1.       State Of Rajasthan, Through Additional Chief Secretary,
         Department     Of     Finance       (Excise),       Secretariat,    Jaipur
         (Rajasthan) [email protected]
2.       Excise Commissioner, Excise Office- Madhuban, Udaipur
         (Rajasthan) [email protected]
3.       District Excise Officer, Nh-8, Police Line Road, Police
         Lines, Ajmer-305001 (Rajasthan)
         [email protected]
                                                                 ----Respondents

Connected With S.B. Civil Writ Petition No. 10252/2020 Banshi Lal Saini S/o Shri Moolchand Saini, Aged About 64 Years, R/o Bhrathari Gumad Ke Piche, Tijara District Alwar (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Alwar City), Alwar, Department Of Excise, Hasan Kha Mewat Nagar, Alwar, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, , Through Executive Director, Ist Floor, 'd'-Block,vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 10775/2020 Shiv Prasad S/o Durga Lal Agarwal, Aged About 71 Years, R/o House No.35, Tyagi Nagar, Todra, Phalodi Quarry, District Sawai Madhopur (Raj.), License Holder Indian Liquor Shop/group (Composite) Situated At Rawanjna Chaur, District Sawai Madhopur Rural (Application No. Smpcl1484 And Lottery No. 17)

(2 of 67) [CW-8306/2020]

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary Department Of Finance (Excise) Secretariat, Jaipur.

2. Commissioner, Excise Department, Udaipur.

3. District Excise Officer, Sawai Madhopur.

4. District Collector, Sawai Madhopur.

----Respondents S.B. Civil Writ Petition No. 10838/2020 Jamana Lal S/o Girdhar Singh, Aged About 70 Years, R/o Ward No.12, Sundar Pura, Baseri, District Karauli (Raj.), License Holder Indian Liquor Shop/group For Ward No. 18, 19 And 49 Nagar Parishad, Sawai Madhopur City, District Sawai Madhopur (Application No. Smpcl3073 And Lottery No. 1)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary Department Of Finance (Excise) Secretariat, Jaipur.

2. Commissioner, Excise Department, Udaipur.

3. District Excise Officer, Sawai Madhopur.

4. District Collector, Sawai Madhopur.

----Respondents S.B. Civil Writ Petition No. 10843/2020 Prem Singh Panwar S/o Roop Singh Panwar, Aged About 75 Years, R/o 1819, Pratap Nagar, Lohakhan, Ajmer, District Ajmer (Raj.), License Holder Indian Liquor Shop/group For Ward No. 5,6,7,9,55, 56 And 59 Sawai Madhopur City, District Sawai Madhopur (Application No. Smpcl2636 And Lottery No. 8)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary Department Of Finance (Excise) Secretariat, Jaipur.

2. Commissioner, Excise Department, Udaipur.

3. District Excise Officer, Sawai Madhopur.

4. District Collector, Sawai Madhopur.

----Respondents S.B. Civil Writ Petition No. 11785/2020

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Ajit Arora S/o Shri Baljeet Singh Arora, Aged About 67 Years, R/o 60, Jamuna Dairy, Ajmer Road, Jaipur (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Jaipur City), Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, D-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 8309/2020 Hotel Paramount, Opposite Railway Station, Cinema Road, Ajmer Through Its Proprietor, Smt. Tara Devi Kanani.

----Petitioner Versus

1. State Of Rajasthan, Through Additional Chief Secretary, Department Of Finance (Excise), Secretariat, Jaipur (Rajasthan) [email protected]

2. Excise Commissioner, Excise Office- Madhuban, Udaipur (Rajasthan) [email protected]

3. District Excise Officer, Nh-8, Police Line Road, Police Lines,Ajmer-305001(Rajasthan) [email protected]

----Respondents S.B. Civil Writ Petition No. 10089/2020 Sports Restaurant, Plot No. 28, Adarsh Nagar, Nasirabad Road, Ajmer Through Its Proprietor, Smt. Shanti Devi Tak.

----Petitioner Versus

1. State Of Rajasthan, Through Additional Chief Secretary, Department Of Finance (Excise), Secretariat, Japur (Rajasthan) [email protected]

2. Excise Commissioner, Excise Office- Madhuban, Udaipur (Rajasthan) [email protected]

3. District Excise Officer, Nh-8, Police Line Road, Police

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Lines, Ajmer-305001 (Rajasthan) [email protected]

----Respondents S.B. Civil Writ Petition No. 10090/2020 Jagdamba Restaurant, Sardar Patel Marg, Ajmer Through Its Proprietor, Smt. Sonam Tak.

----Petitioner Versus

1. State Of Rajasthan, Through Additional Chief Secretary, Department Of Finance (Excise), Secretariat, Jaipur (Rajasthan) [email protected]

2. Excise Commissioner, Excise Office- Madhuban, Udaipur (Rajasthan) [email protected]

3. District Excise Officer, Nh-8, Police Line Road, Police Lines, Ajmer-305001 (Rajasthan) [email protected]

----Respondents S.B. Civil Writ Petition No. 10241/2020 Jyoti Devi W/o Shri Vinod Kumar, Aged About 36 Years, R/o Mohalla Sabalpura, Ward No. 3, Behror District Alwar (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001

2. District Excise Officer (Alwar City), Alwar, Department Of Excise, Hasan Kha Mewat Nagar, Alwar, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, 'd'-Block,vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 10242/2020 Pooja D/o Shri Suresh Chand Yadav, Aged About 21 Years, R/o Berroo District Bharatpur (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Excise Commissioner,

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Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001

2. District Excise Officer (Alwar City) District Excise Officer (Alwar City), Alwar, Department Of Excise, Hasan Kha Mewat Nagar, Alwar, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, 'd'-Block,vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 10243/2020 Gyan Prakash Sharma S/o Shri Hariram Sharma, Aged About 37 Years, R/o Vpo Bamboli, Tehsil Ramgarh District Alwar (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001

2. District Excise Officer (Alwar City), Alwar, Department Of Excise, Hasan Kha Mewat Nagar, Alwar, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, 'd'-Block,vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 10244/2020 Vinod Garg S/o Shri Bal Mukand, Aged About 48 Years, R/o House No. 118, Sector 4 Block D-Batan Lal Road, Mandi Gobindgarh Tehsil Amloh District Fatehgarh Sahib Fatehgarh (Punjab).

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001

2. District Excise Officer (Alwar City), Alwar, Department Of Excise, Hasan Kha Mewat Nagar, Alwar, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, 'd'-Block,vitta Bhawan, Janpath, Jaipur, Rajasthan.

                                         (6 of 67)                 [CW-8306/2020]


                                                               ----Respondents

S.B. Civil Writ Petition No. 10245/2020 Khema Gupta W/o Shri Vijay Kumar, Aged About 39 Years, R/o Rajendra Nagar, Tehsil District Alwar (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001

2. District Excise Officer (Alwar City) District Excise Officer (Alwar City), Alwar, Department Of Excise, Hasan Kha Mewat Nagar, Alwar, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, 'd'-Block,vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 10246/2020 Pooja D/o Shri Karan Singh, Aged About 20 Years, R/o Vpo Tatarpur, Tehsil Mundawar District Alwar (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001

2. District Excise Officer (Alwar City), Alwar, Department Of Excise, Hasan Kha Mewat Nagar, Alwar, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, 'd'-Block,vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 10247/2020 Jaideep Rathee S/o Shri Bhagwan Rathee, Aged About 23 Years, R/o House No. 2124, Sector 23, Part Rohtak-124001, Rohtak (Haryana)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala,

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Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Alwar City), Alwar, Department Of Excise, Hasan Kha Mewat Nagar, Alwar, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, 'd'-Block,vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 10248/2020 Sumit Kumar S/o Shri Balraj Singh, Aged About 33 Years, R/o F- 4 84, Third Floor, Sector 15 Rohini, Rohini North, West Delhi.110085

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Alwar City), Alwar, Department Of Excise, Hasan Kha Mewat Nagar, Alwar, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, 'd'-Block,vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 10249/2020 Sahina D/o Shri Rahul Khan, Aged About 20 Years, R/o Moreda Salpur District Alwar (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Alwar City), Alwar, Department Of Excise, Hasan Kha Mewat Nagar, Alwar, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, , Through Executive Director, Ist Floor, 'd'-Block,vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 10250/2020 Kamla Devi W/o Shri Indra Prakash Malhotra, Aged About 63

(8 of 67) [CW-8306/2020]

Years, R/o 1418, Vijay Nagar, Alwar (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Alwar City), Alwar, Department Of Excise, Hasan Kha Mewat Nagar, Alwar, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, , Through Executive Director, Ist Floor, 'd'-Block,vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 10251/2020 Mukesh Sharma S/o Shri Manohar Lal Sharma, Aged About 40 Years, R/o Khati Para Ganj, Tehshil Kishangarh District Alwar (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Alwar City), Alwar, Department Of Excise, Hasan Kha Mewat Nagar, Alwar, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, , Through Executive Director, Ist Floor, 'd'-Block,vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 10253/2020 Mithlesh W/o Shri Sheetal Chand, Aged About 52 Years, R/o Ward No.1, Semla Road, Shiv Colony Rambas Tehsil Govindgarh District Alwar (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Alwar City), Alwar, Department Of Excise, Hasan Kha Mewat Nagar, Alwar, Rajasthan.

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3. Rajasthan State Breweries Corporation Limited, , Through Executive Director, Ist Floor, 'd'-Block,vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 10254/2020 Sita Kanwar W/o Shri Nand Singh Rajawat, Aged About 55 Years, R/o Rajpoot Mohalla Garhbasai, Thanagazi District Alwar (Raj.).

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001

2. District Excise Officer (Alwar City), Alwar, Department Of Excise, Hasan Kha Mewat Nagar, Alwar, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, 'd'-Block,vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 10255/2020 Ashok Kumar S/o Shri Kishori Lal, Aged About 30 Years, R/o Salpurbas, Matsya Industrial Area Alwar Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Alwar City), Alwar, Department Of Excise, Hasan Kha Mewat Nagar, Alwar, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, 'd'-Block,vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 10256/2020 Omprakash Yadav S/o Shri Brijmohan Yadav, Aged About 41 Years, R/o Village Jodhpura, Post Kolahera Tehsil Thanagazi District Alwar (Raj.).

                                                                     ----Petitioner


                                         (10 of 67)                  [CW-8306/2020]


                                   Versus
1.    The     State     Of      Rajasthan,           Through         Its    Excise
      Commissioner,        Excise        Building,        2,      Gumaniyamala,

Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Alwar City), Alwar, Department Of Excise, Hasan Kha Mewat Nagar, Alwar, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, , Through Executive Director, Ist Floor, 'd'-Block,vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 10257/2020 Sushma D/o Shri Abhay Singh, Aged About 32 Years, R/o House No. 119A, Huda Sector-I, Nmt Rewari (Haryana)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. 2. District Excise Officer (Alwar City), Alwar, Department Of Excise, Hasan Kha Mewat Nagar, Alwar, Rajasthan.

3. 3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, 'd'-Block,vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 10258/2020 Sona Bai Balai W/o Shri Rakesh Kumar, Aged About 26 Years, R/o Near Old Pwd Office, Thanagazi District Alwar (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Alwar City), Alwar, Department Of Excise, Hasan Kha Mewat Nagar, Alwar, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, , Through Executive Director, Ist Floor, 'd'-Block,vitta Bhawan, Janpath, Jaipur, Rajasthan.

                                                               ----Respondents


                                            (11 of 67)                   [CW-8306/2020]

S.B. Civil Writ Petition No. 10259/2020 Mahendra Kumar Jaiswal S/o Shri Shobhnath, Aged About 53 Years, , Aged About 53 Years, R/o Village Rani Bazar, Post Rajatalab, Police Station Rohaniya District Varanasi (U.p.).

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. 2. District Excise Officer (Alwar City), Alwar, Department Of Excise, Hasan Kha Mewat Nagar, Alwar, Rajasthan.

3. 3. Rajasthan State Breweries Corporation Limited, , Through Executive Director, Ist Floor, 'd'-Block,vitta Bhawan, Janpath, Jaipur, Rajasthan.v

----Respondents S.B. Civil Writ Petition No. 10260/2020 Sivram S/o Shri Bhore Lal, Aged About 45 Years, R/o Binjari, Tehsil Laxmangarh District Alwar(Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. 2. District Excise Officer (Alwar City), Alwar, Department Of Excise, Hasan Kha Mewat Nagar, Alwar, Rajasthan.

3. 3. Rajasthan State Breweries Corporation Limited, , Through Executive Director, Ist Floor, 'd'-Block,vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 10611/2020 Chotya @ Chhotya Meena S/o Shri Ramhet Meena, Aged About 47 Years, R/o Meena Basti, Aniyala, District Sawai Madhopur (Raj.), License Holder Indian Liquor Shop/group (Composite) Situated At Bahrawada Kalan, District Sawai Madhopur Rural (Application No. Smpcl2206 And Lottery No.4)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary

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Department Of Finance (Excise) Secretariat, Jaipur.

2. Commissioner, Excise Department, Udaipur

3. District Excise Officer, Sawai Madhopur.

4. District Collector, Sawai Madhopur.

----Respondents S.B. Civil Writ Petition No. 10695/2020 Ganpat Bairwa S/o Korya Bairwa, Aged About 45 Years, R/o Bajoli, Bichpuri Gujran, Tehsil Khandar, District Sawai Madhopur (Raj.), License Holder Composite Shop Situated At Chouth Ka Barwada, District Sawai Madhopur (Application No. Smpcl2399 And Lottery No. 422)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary Department Of Finance (Excise) Secretariat, Jaipur.

2. Commissioner, Excise Department, Udaipur.

3. District Excise Officer, Sawai Madhopur.

4. District Collector, Sawai Madhopur.

----Respondents S.B. Civil Writ Petition No. 10710/2020 Guddi Gurjar W/o Gambhir Gurjar, Aged About 28 Years, R/o Bagdoli, Tehsil Bonli, District Sawai Madhopur (Raj.), License Holder Indian Liquor Shop/group (Composite) Situated At Peepalwara, District Sawai Madhopur Rural (Application No. Smpcl439 And Lottery No. 3)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary Department Of Finance (Excise) Secretariat, Jaipur.

2. Commissioner, Excise Department, Udaipur.

3. District Excise Officer, Sawai Madhopur.

4. District Collector, Sawai Madhopur.

----Respondents S.B. Civil Writ Petition No. 10711/2020 Manisha Kumari D/o Prabhu Lal, Aged About 21 Years, R/o Quarter No.28, Ihs Colony, Bajariya, Mantown, District Sawai Madhopur (Raj.), License Holder Indian Liquor Shop/group

(13 of 67) [CW-8306/2020]

Situated Village Mainpura, Sawai Madhopur Rural (Application No. Smpcl1500 And Lottery No. 6)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary Department Of Finance (Excise) Secretariat, Jaipur.

2. Commissioner, Excise Department, Udaipur

3. District Excise Officer, Sawai Madhopur

4. District Collector, Sawai Madhopur.

----Respondents S.B. Civil Writ Petition No. 10712/2020 Gayatri Devi W/o Mansingh Gurjar, Aged About 44 Years, R/o Deoli, Gambhira, Tehsil Malarana Doongar, District Sawai Madhopur (Raj.), License Holder Indian Liquor Shop/group (Composite) Situated At Jhopada, District Sawai Madhopur Rural (Application No. Smpcl3009 And Lottery No. 35)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary Department Of Finance (Excise) Secretariat, Jaipur.

2. Commissioner, Excise Department, Udaipur.

3. District Excise Officer, Sawai Madhopur.

4. District Collector, Sawai Madhopur.

----Respondents S.B. Civil Writ Petition No. 10724/2020 Foranti Devi W/o Shri Ramesh Meena, Aged About 32 Years, R/o Vpo Soorwal, District Sawai Madhopur (Raj.), License Holder Indian Liquor Shop/group (Composite) Situated At Khirni, District Sawai Madhopur Rural (Application No. Smpcl2190 And Lottery No. 37)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary Department Of Finance (Excise) Secretariat, Jaipur.

2. Commissioner, Excise Department, Udaipur.

3. District Excise Officer, Sawai Madhopur.

4. District Collector, Sawai Madhopur.

                                          (14 of 67)                   [CW-8306/2020]


                                                                ----Respondents

S.B. Civil Writ Petition No. 10727/2020 Meena W/o Akheraj Singh Naruka, Aged About 47 Years, R/o H.no, 3/142, Housing Board Colony, Tonk, District Tonk (Raj.), License Holder India Made Foreign Liquor/beer Shop No. 5 Situated At Nagar Parishad, Sawai Madhopur City (Application No. Smpimfl367 And Lottery No. 173)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary Department Of Finance (Excise) Secretariat, Jaipur

2. Commissioner, Excise Department, Udaipur

3. District Excise Officer, Sawai Madhopur

4. District Collector, Sawai Madhopur

----Respondents S.B. Civil Writ Petition No. 10729/2020 Ramsahay Gurjar S/o Kailash Chand Gurjar, Aged About 35 Years, R/o Bagdoli, Tehsil Bonli, District Sawai Madhopur (Raj.), License Holder Indian Liquor Shop/group (Composite) Situated At Bagdoli, District Sawai Madhopur (Application No. Smpcl404 And Lottery No. 07)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary Department Of Finance (Excise) Secretariat, Jaipur.

2. Commissioner, Excise Department, Udaipur.

3. District Excise Officer, Sawai Madhopur.

4. District Collector, Sawai Madhopur.

----Respondents S.B. Civil Writ Petition No. 10740/2020 Amit Kumar Bansal S/o Shri Shiv Prasad Bansal, Aged About 32 Years, R/o Tyagi Nagar, Todra, Phalodi Quarry, District Sawai Madhopur (Raj.), License Holder Indian Liquor Shop/group (Composite) Situated At Chitara, District Sawai Madhopur Rural (Application No. Smpcl657 And Lottery No. 3)

----Petitioner Versus

(15 of 67) [CW-8306/2020]

1. State Of Rajasthan, Through Principal Secretary Department Of Finance (Excise) Secretariat, Jaipur.

2. Commissioner, Excise Department, Udaipur.

3. District Excise Officer, Sawai Madhopur.

4. District Collector, Sawai Madhopur.

----Respondents S.B. Civil Writ Petition No. 10741/2020 Arvind Kumar Mahawar S/o Shri Mohan Lal Mahawar, Aged About 34 Years, R/o Ward No.3, Uniyara, District Tonk (Raj.), License Holder India Made Foreign Liquor/beer Shop No.10 Situated At Nagar Parishad, Sawai Madhopur City (Application No. Smpimfl216 And Lottery No. 47)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary Department Of Finance (Excise) Secretariat, Jaipur.

2. Commissioner, Excise Department, Udaipur.

3. District Excise Officer, Sawai Madhopur.

4. District Collector, Sawai Madhopur.

----Respondents S.B. Civil Writ Petition No. 10748/2020 Meva Devi W/o Ram Kishan, Aged About 48 Years, R/o Vpo Allapur, District Sawai Madhopur (Raj.), License Holder India Made Foreign Liquor/beer Shop No.2 Situated At Nagar Parishad, Sawai Madhopur City (Application No. Smpimfl1671 And Lottery No. 727)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary Department Of Finance (Excise) Secretariat, Jaipur.

2. Commissioner, Excise Department, Udaipur.

3. District Excise Officer, Sawai Madhopur.

4. District Collector, Sawai Madhopur.

----Respondents S.B. Civil Writ Petition No. 10766/2020 Aniruddh Singh Chauhan S/o Brajmohan Singh Chauhan, Aged About 37 Years, R/o Ward No.01, Chak Biloli, Tehsil Malarana

(16 of 67) [CW-8306/2020]

Doongar, District Sawai Madhopur (Raj.), License Holder India Made Foreign Liquor/beer Shop No.9 Situated At Nagar Parishad, Sawai Madhopur City (Application No. Smpimfl1853 And Lottery No. 820)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary Department Of Finance (Excise) Secretariat, Jaipur.

2. Commissioner, Excise Department, Udaipur.

3. District Excise Officer, Sawai Madhopur

4. District Collector, Sawai Madhopur

----Respondents S.B. Civil Writ Petition No. 10776/2020 Vijay Kumari W/o Chhotu Singh, Aged About 42 Years, R/o Ward No.2, Agresan Colony, Sawai Madhopur, District Sawai Madhopur (Raj.), License Holder Indian Liquor Shop/group Situated Village Shiwad, Sawai Madhopur Rural (Application No. Smpcl2420 And Lottery No.98)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary Department Of Finance (Excise) Secretariat, Jaipur.

2. Commissioner, Excise Department, Udaipur.

3. District Excise Officer, Sawai Madhopur.

4. District Collector, Sawai Madhopur.

----Respondents S.B. Civil Writ Petition No. 10777/2020 Smt. Sanjay Saini W/o Shri Meghraj Saini, Aged About 29 Years, R/o Todi Wale Maliya, Soorwal, District Sawai Madhopur (Raj.), License Holder Indian Liquor Shop/group (Composite) Situated At Sherpur, District Sawai Madhopur Rural (Application No. Smpcl2857 And Lottery No. 25)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary Department Of Finance (Excise) Secretariat, Jaipur.

2. Commissioner, Excise Department, Udaipur.

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3. District Excise Officer, Sawai Madhopur.

4. District Collector, Sawai Madhopur.

----Respondents S.B. Civil Writ Petition No. 10785/2020 Kuldeep Kour W/o Sudarshan Bhatiya, Aged About 39 Years, R/o Near Bus Stand, Civil Line Road, Jhalawar District Jhalawar (Raj.), License Holder India Made Foreign Liquor/beer Shop No.4 Situated At Nagar Parishad, Sawai Madhopur City (Application No. Smpimfl1448 And Lottery No. 541)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary Department Of Finance (Excise) Secretariat, Jaipur.

2. Commissioner, Excise Department, Udaipur.

3. District Excise Officer, Sawai Madhopur.

4. District Collector, Sawai Madhopur.

----Respondents S.B. Civil Writ Petition No. 10789/2020 Priyanka Bairwa D/o Harkesh Bairwa, Aged About 21 Years, R/o Banda Ki Dongari, Ramthara, District Karauli (Raj.), License Holder Indian Liquor Shop/group (Composite) Situated At Isarda, District Sawai Madhopur (Application No. Smpcl2618 And Lottery No. 36)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary Department Of Finance (Excise) Secretariat, Jaipur.

2. Commissioner, Excise Department, Udaipur.

3. District Excise Officer, Sawai Madhopur.

4. District Collector, Sawai Madhopur.

----Respondents S.B. Civil Writ Petition No. 10842/2020 Kamlesh Gauttam S/o Hari Prasad Gauttam, Aged About 50 Years, R/o In Front Of Bank Of Baroda, Bazaria, Mantown, Sawai Madhopur, District Sawai Madhopur (Raj.), License Holder Indian Liquor Shop/group For Ward No. 11, 16, 17, 57 And 58 Sawai Madhopur City, District Sawai Madhopur (Application No.

(18 of 67) [CW-8306/2020]

Smpcl2355 And Lottery No. 38)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary Department Of Finance (Excise) Secretariat, Jaipur.

2. Commissioner, Excise Department, Udaipur.

3. District Excise Officer, Sawai Madhopur.

4. District Collector, Sawai Madhopur.

----Respondents S.B. Civil Writ Petition No. 10898/2020

1. Laxman Singh Khichi S/o. Shri Onkar Singh Khichi, Aged About 50 Years, Resident Of A-9, Old Baggi Khana, Civil Lines, Kota (Raj.)

2. Satyanarayan Paliwal S/o. Shri Bhojraj Paliwal, Aged About 30 Years, Resident Of Near Murlidhar Mandir, Village Kodija Post Maija, Post Keshorai Patan, District Bundi (Raj.)

3. Padma Kumari W/o. Shri Mool Chandji, Aged About 28 Years, Resident Of House No.a-23, Balaji Town, Balita Road, Kunhadi, Kota (Raj.)

4. Guddi Bai W/o. Chhittar Lal, Aged About 37 Years, Resident Of Gurjar Basti, Arniya Kalan Gadiya, Tehsil Ramganjmandi, District Kota (Raj.)

5. Archana Pareta W/o. Rambilas Pareta, Aged About 39 Years, Resident Of House No.5/58, Bhagat Singh Colony, Kota Junction, Kota (Raj.)

6. Kamal Kant S/o. Ram Kumar, Aged About 39 Years, Resident Of B-23, New Jawahar Nagar, Kota (Raj.)

7. Dharmendra Meena S/o. Prahlad Premi, Aged About 40 Years, Resident Of House No.30 Narkotics Colony, Mahaveer Nagar-I, Kota (Raj.)

8. Kalulal S/o. Shiv Kishan Gurjar, Resident Of 201, Laxmi Vihar Gali No.1, Nahar Ke Pass, Rangtalab, Arjunpura, Kota (Raj.)

9. Sushila Bai W/o. Kamal Kumar, Resident Of Behind Work Shop, Behind Balapura Kunhadi, Kota (Raj.)

10. Nitin Choudhary S/o. Suresh, Resident Of 130, Ketri Bazar, Ward No.12, Bhawani Mandi, District Jhalawar

(19 of 67) [CW-8306/2020]

(Raj.)

11. Himanshu Pareta S/o. Pawan Shivhare, Resident Of Naya Gaon, Tehsil And District Sheopur (M.p)

12. Sushila Devi W/o. Balveer, Resident Of Balveer Singh Barad, F-4, Police Station City, Kota (Raj.)

13. Shanti Srivastava W/o. Ram Kumar, Aged About 70 Years, Resident Of House No.1017, Gali No.3, Chopra Farm, Kota Junction, Kota (Raj.)

14. Sheela Kanwar W/o. Brijraj Singh, Aged About 30 Years, Resident Of House No.36, Borkheda, Pratap Nagar, Kota (Raj.)

15. Abhishek Verma S/o. Radhey Shyam Verma, Aged About 25 Years, Resident Of 367, Mandata Jewelers Ki Gali, Bhatapada, Rampura, Kota (Raj.)

16. Mayank Pratap Singh S/o. Mahendra Singh, Aged About 30 Years, Resident Of Opposite Petrol Pump, Nakoda Nagar, Binder Udaipur City (Raj.)

17. Mitlesh Kanwar W/o. Mannalal, Aged About 44 Years, Resident Of Shastri Nagar, Fatehpur Chorasi, Unnao, Utter Pradesh.

18. Mohan Kanwar S/o. Laxman Singh, Aged About 32 Years, Resident Of Village Lakhani Post Jatwada, Itawa Tehsil Pipalda, District Kota (Raj.)

19. Ravindra W/o. Ram Kishan, Aged About 35 Years, Resident Of Opposite Desi Liquor Shop, Govind Nagar, Kota (Raj.)

20. Jaikaal Bhairav S/o. Vijay, Aged About 38 Years, Resident Of Bapu Nagar, Main Road Kunsuwa, Udyogpuri, Kota (Raj.)

21. Reshma Baig W/o. Galib Baig, Aged About 35 Years, Resident Of Sanjay Nagar, Gali No.7, Kota Junction, Kota (Raj.)

22. Rahul Tak W/o. Ganpat Singh Tak, Aged About 27 Years, Resident Of Tak Gali, Agrasen Nagar, Kishangarh, Ajmer (Raj.)

23. Anil S/o. Padam Jain, Aged About 45 Years, Resident Of 112, Deep Enclave Flat No.5, Mahatma Gandhi Nagar, Dcm Ajmer Road, Jaipur (Raj.)

24. Durgesh Kumar S/o. Ram Prasad, Aged About 30 Years,

(20 of 67) [CW-8306/2020]

Resident Of Village Sarkhandiya, Tehsil Khanpur, District Jhalawar (Raj.)

25. Mithlesh Hada S/o. Anupam Singh Hada, Aged About 34 Years, Resident Of Jai Ambey Nagar, Ramput Colony, Rangbadi, Kota (Raj.)

26. Jagmeet Singh S/o. Ajeet Singh, Aged About 42 Years, Resident Of 85, Shopping Centre, New Dhanmandi, Ladputa, Kota (Raj.)

27. Tulsi S/o. Rewati Raman, Aged About 45 Years, Resident Of 3-H-7, Talwandi, Kota (Raj.)

28. Swadhin Sharma S/o. Purshottam Sharma, Aged About 45 Years, Resident Of 683, Balaji Nagar, Rangbari Yojana, Kota (Raj.)

29. Rinku Kanwar S/o. Jitendra Singh, Resident Of Jodha Ka Post, Dayalpura, Pali, Dhaneriya (Raj.)

30. Vikas Saini S/o. Hemraj, Aged About 21 Years, Resident Of Ward No.16, Saraswati Vihar Colony, Devpura, Bundi (Raj.)

31. Giriraj Nagar S/o. Prahlad Ji Nagar, Aged About 31 Years, Resident Of Panwar, Khanpur, Jhalawar (Raj.)

32. Rahul Devda S/o. Sajjan Singh Devda, Aged About 26 Years, Resident Of 357, Purani Chambal Colony Sakatprua, Kota (Raj.)

33. Hemlata Joshi S/o. Aashish Jodhi, Aged About 35 Years, Resident Of Baghera, Ajmer (Raj.)

34. Raj Kumar Khandelwal, S/o. Mohan Lal Khandelwal, Aged About 56 Years, Resident Of 134, Aditya Marg, Gulab Bari, Rampura, Kota City, Kota (Raj.)

35. Kailash Devi Meena W/o. Bhanwarlal Meena, Resident Of Br-542, New Colony, Bundi (Raj.)

36. Chandresh Kumar Nagar S/o. Ghasi Lal Nagar, Aged About 28 Years, Resident Of S-23-24, Balaji House, Devli Arab Road, Kota (Raj.)

37. Ravindra Singh Rathore W/o. Prahlad Singh, Aged About 25 Years, Resident Of 2-By-48, Swami Vivekanand Nagar, Kota (Raj.)

38. Draupdi Dagal W/o. Narottam Prakash Dagal, Resident Of Sector-6, Keshavpur, Dadabari, District Baran (Raj.)

39. Satish Jangid S/o. Shri Krishan, Aged About 35 Years,

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Resident Of Subhash Nagar, Anandpura Talab, Kota (Raj.)

40. Chetan Prakash Suman W/o. Durga Shankar Suman, Aged About 35 Years, Resident Of C-21, Sham Sarovar Colony, Bundi Road, Saint Johns School Ke Piche, Kota (Raj.)

41. Devendra Kumar Rai S/o. Ram Prasad Rai, Aged About 33 Years, Resident Of Pandit Jawahar Lal Nehru Ward No.711, Daikheda, Tendukheda, Damoh M.p

42. Jyoti W/o. Chandrashekar, Aged About 36 Years, Resident Of House No.689, Shakti Nagar, Kota Chouraha, Chambal Garden Road, Dadabadi, Kota (Raj.)

43. Vikram Singh Hada S/o. Madan Singh Hada, Aged About 40 Years, Resident Of Lambakohi, Bundi (Raj.)

44. Phool Kanwar W/o. Ravindra Singh, Resident Of Post Office Ke Piche, Dcm Chouraha, Kota (Raj.)

45. Vikram Singh Hada S/o. Jagdish Singh Hada, Aged About 30 Years, Resident Of D-421, Prem Nagar, Kota (Raj.)

46. Chandra Prakash S/o. Kishanchand, Aged About 50 Years, Resident Of Village Simliya, Tehsil Degod, District Kota (Raj.)

47. Kaushlya Meena W/o. Kamlesh Kumar Meena, Aged About 33 Years, Resident Of Village Dodipost, Dokun, Tehsil Nainwa, District Bundi (Raj.)

48. Yogendra Kumar W/o. Jagannath, Aged About 34 Years, Resident Of Godepan, Kota (Raj.)

----Petitioners Versus

1. The State Of Rajasthan, Through Its Secretary, Department Of Finance (Revenue), Govt. Of Rajasthan, Secretariat, Jaipur.

2. Commissioner, Excise Department, Government Of Rajasthan To Gumaniwala, Panchwati, Udaipur (Raj.)

3. Rajasthan State Beverages Corporation Ltd., Through Its Managing Director, Jaipur (Raj.)

4. District Excise Officer, Kota (Raj.)

----Respondents S.B. Civil Writ Petition No. 11050/2020

(22 of 67) [CW-8306/2020]

Manoj Kumar S/o Radheshyam, Aged About 33 Years, R/o Bairwa Mohalla, Bahrawanda Khurd, District Sawai Madhopur (Raj.) License Holder Indian Liquor Shop/ Group For Ward No. 8, 10, 12 To 15 Nagar Parishad, Sawai Madhopur City, District Sawai Madhopur (Application No. Smpcl3363)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary Department Of Finance (Excise) Secretariat, Jaipur.

2. Commissioner, Excise Department, Udaipur.

3. District Excise Officer, Sawai Madhopur.

4. District Collector, Sawai Madhopur.

----Respondents S.B. Civil Writ Petition No. 11337/2020 Savita W/o Shri Jasram, Aged About 35 Years, R/o Doli Kheri, Alwar (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer, Alwar, Department Of Excise, Hasan Kha Mewat Nagar, Alwar, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, D-Block,vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11340/2020 Manju Devi W/o Shri Basant Kumar, Aged About 36 Years, R/o Haziyapur Aligarh (U.p.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer, Alwar, Department Of Excise, Hasan Kha Mewat Nagar, Alwar, Rajasthan.

(23 of 67) [CW-8306/2020]

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, D-Block,vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11343/2020 Payal Jain W/o Shri Sourabh Jain, Aged About 37 Years, A-64, Padam Vihar Jaipur (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer, Alwar, Department Of Excise, Hasan Kha Mewat Nagar, Alwar, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, 'd'-Block,vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11432/2020

1. Mahendra Singh S/o Shri Shambhu Singh, Aged About 38 Years, Resident Of-Village Balapura, Post Dolara, Tehsil And District Bundi, Rajasthan.

2. Hansraj Gurjar S/o Shri Kishan Gopal, Aged About 38 Years, Resident Of- 140 Gurjaro Ke Basti, Village Akher, Post Rajwas, Bundi, Rajasthan.

3. Shubham Saini S/o Nand Kishor Saini, Aged About 25 Years, Resident Of- Tamboliya Ki Gali, Bundi, Rajasthan.

4. Mamta Saini W/o Shri Pappu Lal, Aged About 31 Years, Resident Of- Bheelo Ka Barda, Bibanwa Road, Bundi, Rajasthan.

5. Deepak Kirad S/o Shri Ramlaxman Kirad, Aged About 24 Years, Resident Of- Rawla Ka Chowk, Devpura, Bundi, Rajasthan.

----Petitioners Versus

1. State Of Rajasthan, Through Principal Secretary, State Excise Department, Government Secretariat, Jaipur.

2. Commissioner, Excise Department, Udaipur.

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3. District Excise Officer, Bundi, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11585/2020 Sadasukh S/o Shri Gaduram, Aged About 73 Years, R/o 1375, L.n.p. Ratanpura, Padampura, Sriganganagar District Sriganganagar (Raj.)

----Petitioner Versus

1. The State Of Raj., Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Jaipur City), Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, 'd'-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11586/2020 Ramdayal Yadav S/o Shri Mangal Chand Yadav, Aged About 54 Years, R/o Near Mohan Vatika, Badaram Haveli Wali Dhani, Badpitawas, Jaipur (Raj.)

----Petitioner Versus

1. The State Of Raj., Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Jaipur City), Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, 'd'-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11587/2020 Rajesh Kumar Mandal S/o Shri Subodh Mandal, Aged About 32 Years, R/o 26, Majdoor Nagar, Ajmer Road, Jaipur (Raj.)

----Petitioner Versus

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1. The State Of Raj., - Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Jaipur City), Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, 'd'-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan

----Respondents S.B. Civil Writ Petition No. 11588/2020 Rajendra Choudhary S/o Shri Bajrang Lal, Aged About 24 Years, R/o Village Mandor, Tehsil Phagi District Jaipur (Raj.)

----Petitioner Versus

1. The State Of Raj., Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Jaipur City), Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, 'd'-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan

----Respondents S.B. Civil Writ Petition No. 11589/2020 Mansi W/o Shri Nirmal Kumar, Aged About 42 Years, R/o Gurudwara, Ashok Vihar Colony, Dholpur (Raj.)

----Petitioner Versus

1. The State Of Raj., Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Jaipur City), Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, 'd'-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan

----Respondents S.B. Civil Writ Petition No. 11590/2020

(26 of 67) [CW-8306/2020]

Smt. Alka Agarwal W/o Shri Umesh Agarwal, Aged About 53 Years, R/o 203, Akshat Apartment, Bihari Marg, Banipark, Jaipur (Raj.)

----Petitioner Versus

1. The State Of Raj., Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Jaipur City), Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, 'd'-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan

----Respondents S.B. Civil Writ Petition No. 11591/2020 Rakesh Kumar Jayaswal S/o Shri Lallu Lal Jayaswal, Aged About 42 Years, R/o Ward No. 14, Naigarhi District Reva (M.p.)

----Petitioner Versus

1. The State Of Raj., Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Jaipur City), Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, 'd'-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan

----Respondents S.B. Civil Writ Petition No. 11592/2020 Kailash Chand Choudhary S/o Shri Suraj Karan Jat, Aged About 47 Years, R/o 118, Jato Ka Mohalla, Mandor Tehsil Phagi District Jaipur (Raj.)

----Petitioner Versus

1. The State Of Raj., Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Jaipur City), Jaipur, Department Of

(27 of 67) [CW-8306/2020]

Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, 'd'-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11593/2020 Manoj Singh S/o Shri Ramchandra Singh, Aged About 39 Years, R/o A-8, Near Gehlot Ka Bangla Vidyut Nagar Jaipur (Raj.)

----Petitioner Versus

1. The State Of Raj., Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Jaipur City), Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, 'd'-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11594/2020 Shivraj Gurjar S/o Shri Madan Lal Gurjar, Aged About 26 Years, R/o Village Chirota Post Ajayrajpura, Tehsil Sanganer, Bagru District Jaipur (Raj.)

----Petitioner Versus

1. The State Of Raj., Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Jaipur City), Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, 'd'-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan

----Respondents S.B. Civil Writ Petition No. 11665/2020 M/s Sunil Wines, A Partnership Firm Having Its Office At H-9, Chitranjan Marg, C-Scheme, Jaipur, Represented Through Partner Kalpana Shivhare W/o Shri Ramswaroop Shivhare, Age

(28 of 67) [CW-8306/2020]

About 58 Years, R/o 47, Durgapuri, Tansen Road, Gird Gwalior (M.p.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001

2. District Excise Officer (Jaipur City) Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, 'd'-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11666/2020 M/s Royal Retailers, A Partnership Firm Having Its Office At H-9, Chitranjan Marg, C-Scheme, Jaipur, Represented Through Partner Akash Shivhare S/o Shri Ramswaroop Shiv Hare, Age About 33 Years, R/o B.g. 55, Scheme No. 74C- Vijay Nagar, Near Barbada Bhawan, Indore (M.p.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001

2. District Excise Officer (Jaipur City) Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, 'd'-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11667/2020 M/s Paan Wines, A Partnership Firm Having Its Office At H-9, Chitranjan Marg, C-Scheme, Jaipur, Represented Through Partner Meera Shivhare W/o Shri Ashok Shivhare, Age About 51 Years, R/o Badouni Khurd Datiya (M.p.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise

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Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001

2. District Excise Officer (Jaipur City) Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, 'd'-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11668/2020 M/s Rakesh Wine, A Partnership Firm Having Its Office At H-9, Chitranjan Marg, C-Scheme, Jaipur, Represented Through Partner Kalpana Bhandari W/o Shri N.s. Bhandari, Age About 61 Years, R/o 35, Barwara House Colony, Civil Lines, Jaipur (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001

2. District Excise Officer (Jaipur City) Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, 'd'-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11669/2020 Rajendra Rai S/o Shri Nand Kishore, Aged About 26 Years, R/o Dagarwaha, Jhansi, Dangarwaha, (U.p.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001

2. District Excise Officer (Jaipur City) Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, 'd'-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

                                                                 ----Respondents



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S.B. Civil Writ Petition No. 11670/2020 Jora Bhai S/o Shri Sadas Bhai Nai, Aged About 57 Years, R/o 106, Paiewsas, Navapura Jalodha Banaskantha, (Guj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001

2. District Excise Officer (Jaipur City) Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, 'd'-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11671/2020 M/s Deepanshu Wines, A Partnership Firm Having Its Office At H-9, Chitranjan Marg, C-Scheme, Jaipur, Represented Through Partner Nikunj Shivhare S/o Shri Ramswaroop Shivhare, Age About 24 Years, R/o Bg-55, Scheme No.74C- Vijay Nagar, Indore, (M.p.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001

2. District Excise Officer (Jaipur City) Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, 'd'-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11672/2020 M/s Sparrow Store, A Partnership Firm Having Its Office At H-9, Chitranjan Marg, C-Scheme, Jaipur, Represented Through Partner Rajendra Singh Bhandari S/o Shri J.c. Bhandari, Age About 68 Years, R/o 3, Ta-55, Ratan Dugar Marg, Jawahar Nagar, Jaipur (Raj.)

----Petitioner

(31 of 67) [CW-8306/2020]

Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Jaipur City) Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, 'd'-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11673/2020 Kailash Chand Choudhary S/o Shri Munga Ram, Aged About 37 Years, R/o 552, Dairy Scheme, Surjapur Bhatawala, Sanganer, Jaipur (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Jaipur City) Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, 'd'-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11678/2020 Chena Ram Kumawat S/o Shri Tilok Ram, Aged About 27 Years, R/o Dalla Balaji Road, Near V.t. School, Kuchaman City, Nawa District Nagaur (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001

2. District Excise Officer (Jaipur City) Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, 'd'-Block, Vitta Bhawan,

(32 of 67) [CW-8306/2020]

Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11679/2020 M/s East Wines, A Partnership Firm Having Its Office At D-195, Jagdish Marg, Banipark, Jaipur, Represented Through Partner Aslam Nagra S/o Shri Ayub Khan, Age About 34Years, R/o A-33 Shastri Nagar, Opposite Shubham Tower, Jaipur (Raj.).

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001

2. District Excise Officer (Jaipur City) Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, 'd'-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11680/2020 M/s Ashish Wine, A Partnership Firm Having Its Office At A-33, Shastri Nagar, Jaipur, Represented Through Partner Ayub Ali S/o Shri Noor Mohammad, Age About 57 Years, R/o A-33 Shastri Nagar, Jaipur (Raj.).

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001

2. District Excise Officer (Jaipur City) Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, 'd'-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11681/2020 Shiv Kishore S/o Shri Ram Sewak, Aged About 45 Years, R/o C- 45, Kumawat Colony, Jhotwara, Jaipur, (Raj.)

----Petitioner

(33 of 67) [CW-8306/2020]

Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001

2. District Excise Officer (Jaipur City) Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, 'd'-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11682/2020 Jahangir Khan Nagra S/o Shri Saddik Mohammad Nagra, Aged About 43 Years, R/o 26E, Mansarovar Garden Bareilly, R.k. University, (U.p.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001

2. District Excise Officer (Jaipur City) Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, 'd'-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11708/2020 M/s Abhimanyu Wines, A Partnership Firm Having Its Office At B-Block , Bombay House, M.i. Road, Jaipur, Represented Through Partner Zahida W/o Shri Ayub Ali, Age About 65 Years, R/o A-33, Opposite Shubham Tower, Shastri Nagar, Jaipur (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313001

2. District Excise Officer (Jaipur City), Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan

3. Rajasthan State Breweries Corporation Limited, Through

(34 of 67) [CW-8306/2020]

Executive Director, Ist Floor, D Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan

----Respondents S.B. Civil Writ Petition No. 11710/2020 Shubham Goyal S/o Shri Mohan Lal, Aged About 25 Years, R/o House A-161, Keshav Marge, West Vinod Nagar, Sakarpur, Baramad East Delhi, Propriteor Of M/s. Agarwal Hubq.

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313001

2. District Excise Officer (Jaipur City) Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, D Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan

----Respondents S.B. Civil Writ Petition No. 11752/2020 Rekha Sharma W/o Shri Kishan Sharma, Aged About 26 Years, R/o 131-132, Banshipuri, Manoharpura, Jaipur (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Jaipur City), Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, D-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11768/2020 Kinni Kumar Saini W/o Shri Sharwan Lal Saini, Aged About 27 Years, R/o Palniche Ki Dhani, Lalwas Bandha, Jajoliya Ki Talai, Amer District Jaipur (Raj.)

----Petitioner Versus

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1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Jaipur City), Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, D-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11770/2020 Najma Bano W/o Shri Mohammad Skil, Aged About 35 Years, R/o Kayam Nagar, Gali No. 3, Didwana District Nagaur (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Jaipur City), Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, D-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11780/2020 Anish Ali Panwar S/o Shri Riyaj Mohammad Panwar, Aged About 32 Years, R/o 37, Mehanat Nagar, 60 Ft. Road, Hatwara, N.b.c., Jaipur (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Jaipur City), Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, D-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

                                                                 ----Respondents



                                          (36 of 67)                [CW-8306/2020]

S.B. Civil Writ Petition No. 11781/2020 M.s. Fajruddin Nirwan S/o Shri Mangi Lal Nirwan, Aged About 58 Years, R/o D-90 Meera Marg, Banipark, Jaipur (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Jaipur City), Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, D-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11782/2020 Sarita Sanwariya W/o Shri Surendra Kumar Sanwariya, Aged About 38 Years, R/o Ward No. 12, Khatiko Ka Mohalla, Chaksu District Jaipur (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Jaipur City), Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, D-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11783/2020 Tafjal Hussain Tak S/o Shri Mustak Ali, Aged About 36 Years, R/o Ward No. 19, Food Grain Dharmshala, Hanumangarh District Hanumangarh (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

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2. District Excise Officer (Jaipur City), Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, D-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11784/2020 Aslam Ali S/o Shri Manoj Ali, Aged About 27 Years, R/o B-243, Murlipura Scheme, Vishkarma Industrial Area, Jaipur (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Jaipur City), Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, D-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11787/2020 Vijay Laxmi W/o Shri Brij Raj Shekhawat, Aged About 50 Years, R/o C-77A, Ganesh Marg, Near Dundlod House, Hawa Sarak, Jaipur(Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Jaipur City), Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, D-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11788/2020 Nishit Dixit S/o Shri Dwarka Prasad Dixit, Aged About 39 Years, R/o 945, Kisan Marg, Barkat Nagar, Lal Kothi, Jaipur (Raj.)

(38 of 67) [CW-8306/2020]

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Jaipur City), Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, D-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11789/2020 Gulab Singh Verma S/o Shri Sheesh Ram Verma, Aged About 27 Years, R/o 763, Kishangarh Road, Kotkasim District Alwar Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Jaipur City), Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, D-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11790/2020 Gokul Singh S/o Shri Radheshyam, Aged About 38 Years, R/o B- 81, Rail Nagar, Kings Road, Ajmer Road, Jaipur (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Jaipur City), Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, D-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

                                        (39 of 67)                [CW-8306/2020]


                                                              ----Respondents

S.B. Civil Writ Petition No. 11791/2020 Sunil Arora S/o Shri Atmprakash, Aged About 36 Years, R/o 1601, Tower-7, M3M, Merlin Sector 67, Near Bestech Spa Park Gurgaon (Haryana)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Jaipur City), Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, D-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11792/2020 Mohd. Hafij S/o Shri Ibrahim Choupdar, Aged About 18 Years, R/o B-393, Sikar Road, Murlipura Scheme, Jaipur (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Jaipur City), Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, D-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11793/2020 Tikam Chand S/o Shri Gopal Singh, Aged About 38 Years, R/o 1529-1530, Bairwa Basti, Jagatpura, Jaipur(Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

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2. District Excise Officer (Jaipur City), Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, D-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11797/2020 Gopal S/o Shri Govind Ram, Aged About 35 Years, R/o 471A, Governdhan Nagar, Toltax Pulia, Jaipur District Jaipur (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Jaipur City), Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, D-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11802/2020 Neha Sharma W/o Shri Sachin Kumar, Aged About 30 Years, R/o 59A, Surya Nagar, Patel Nagar, Ward No. 24, Lal Kothi, Gandhi Nagar, Jaipur (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Jaipur City), Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, D-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 12051/2020 Ramnri W/o Shri Mitha Lal, Aged About 35 Years, R/o Vpo Jastana, District Sawai Madhopur (Raj.), License Holder Indian

(41 of 67) [CW-8306/2020]

Liquor Shop/group (Composite) Situated At Jastana, District Sawai Madhopur Rural (Application No. Smpcl1715 And Lottery No. 17)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary Department Of Finance (Excise) Secretariat, Jaipur.

2. Commissioner, Excise Department, Udaipur.

3. District Excise Officer, Sawai Madhopur.

4. District Collector, Sawai Madhopur.

----Respondents S.B. Civil Writ Petition No. 12052/2020 Manbai D/o Shri Batti Lal Meena, Aged About 30 Years, R/o Vpo Jastana, Tehsil Bonli, District Sawai Madhopur (Raj.), License Holder Indian Liquor Shop/group (Composite) Situated At Mamdoli, District Sawai Madhopur Rural (Application No. Smpcl1582 And Lottery No. 02)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary Department Of Finance (Excise) Secretariat, Jaipur.

2. Commissioner, Excise Department, Udaipur.

3. District Excise Officer, Sawai Madhopur.

4. District Collector, Sawai Madhopur.

----Respondents S.B. Civil Writ Petition No. 12053/2020 Rakesh Kumar Meena S/o Shri Bharat Lal Meena, Aged About 27 Years, R/o Vpo Malarana Chaud, Tehsil Malarana Doongar, District Sawai Madhopur (Raj.), License Holder Indian Liquor Shop/group (Composite) Situated At Malarana Chaur, District Sawai Madhopur Rural (Application No. Smpcl652 And Lottery No.3)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary Department Of Finance (Excise) Secretariat, Jaipur.

2. Commissioner, Excise Department, Udaipur.

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3. District Excise Officer, Sawai Madhopur.

4. District Collector, Sawai Madhopur.

----Respondents S.B. Civil Writ Petition No. 12054/2020 Hotel Ranthambhore Van Vihar, Ranthambhore Road, Sawai Madhopur (License No. Smp/2020- 2021/ron/34100303301) Through Its Proprietor Manju Agrawal W/o Satyanarayan Agrawal, Aged About 56 Years, R/o Brahmpuri Colony, Ranthambhore Road, District Sawai Madhopur (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary Department Of Finance (Excise) Secretariat, Jaipur.

2. Commissioner, Excise Department, Udaipur.

3. District Excise Officer, Sawai Madhopur.

4. District Collector, Sawai Madhopur.

----Respondents S.B. Civil Writ Petition No. 12129/2020 Komal Kanwar W/o Shri Jitendra Singh Rajawat, Aged About 22 Years, R/o Ward No.2, Rajpoot Mohalla, Shyampura Kalan, District Dausa (Raj.), License Holder India Liquor Shop/group (Composite) Situated At Peepalda, District Sawai Madhopur Rural (Application No. Smpcl892 And Lottery No. 11)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary Department Of Finance (Excise) Secretariat, Jaipur.

2. Commissioner, Excise Department, Udaipur.

3. District Excise Officer, Sawai Madhopur.

4. District Collector, Sawai Madhopur.

----Respondents S.B. Civil Writ Petition No. 12130/2020 Brijesh @ Birjesh Rai S/o Shri Chand Prakash Rai, Aged About 30 Years, R/o Matanpura, Babina Centt, Babina (Rural), District Jhansi (Uttar Pradesh) 284401, License Holder Indian Liquor Shop/group (Composite) Situated At Badagaun Sarvar, District Sawai Madhopur Rural (Application No. Smpcl806 And Lottery

(43 of 67) [CW-8306/2020]

No. 43)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary Department Of Finance (Excise) Secretariat, Jaipur.

2. Commissioner, Excise Department, Udaipur.

3. District Excise Officer, Sawai Madhopur.

4. District Collector, Sawai Madhopur.

----Respondents S.B. Civil Writ Petition No. 12131/2020 Rohitash Singh S/o Rajendra Singh, Aged About 30 Years, R/o Betal Mohalla, Nayi Sadak, Deeg, District Bharatpur (Raj.), License Holder India Made Foreign Liquor/beer Shop No.7 Situated At Nagar Parishad, Sawai Madhopur City (Application No. Smpimfl1020 And Lottery No. 481)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary Department Of Finance (Excise) Secretariat, Jaipur.

2. Commissioner, Excise Department, Udaipur.

3. District Excise Officer, Sawai Madhopur.

4. District Collector, Sawai Madhopur.

----Respondents S.B. Civil Writ Petition No. 12163/2020 Madan Lal S/o Ramji Lal, Aged About 27 Years, R/o Vpo Daulatpura, Tehsil Khandar, District Sawai Madhopur (Raj.), License Holder Indian Liquor Shop/group (Composite) Situated At Daulatpura, District Sawai Madhopur Rural (Application No. Smpcl617 And Lottery No.07)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary Department Of Finance (Excise) Secretariat, Jaipur.

2. Commissioner, Excise Department, Udaipur.

3. District Excise Officer, Sawai Madhopur.

4. District Collector, Sawai Madhopur.

                                           (44 of 67)                   [CW-8306/2020]


                                                                 ----Respondents

S.B. Civil Writ Petition No. 12164/2020 Suresh Mali S/o Madho Lal Mali, Aged About 44 Years, R/o Vpo Bahrawanda Khurd, Tehsil Khandar, District Sawai Madhopur (Raj.), License Holder Indian Liquor Shop/group (Composite) Situated At Phalaudi, District Sawai Madhopur Rural (Application No. Smpcl1473 And Lottery No.16)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary Department Of Finance (Excise) Secretariat, Jaipur.

2. Commissioner, Excise Department, Udaipur.

3. District Excise Officer, Sawai Madhopur.

4. District Collector, Sawai Madhopur.

----Respondents S.B. Civil Writ Petition No. 12911/2020 Smt. Ranu Kanwar Wife Of Ramsingh, Aged About 43 Years, Resident Of Village Purshotampura Tehsil Kotputali District Jaipur

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Finance Department, Government Of Rajasthan, Secretariat, Jaipur

2. The Commissioner, Excise Department, Government Of Rajasthan, 2, Gumaniwala, Panchwati, Udaipur

3. The District Excise Officer, Alwar

----Respondents S.B. Civil Writ Petition No. 12912/2020 Suresh Chand Saini Son Of Nand Ram Saini, Aged About 40 Years, Resident Of Village Rampur Tehsil Bansur District Alwar

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Finance Department, Government Of Rajasthan, Secretariat, Jaipur

2. The Commissioner, Excise Department, Government Of Rajasthan, 2, Gumaniwala, Panchwati, Udaipur

(45 of 67) [CW-8306/2020]

3. The District Excise Officer, Alwar

----Respondents S.B. Civil Writ Petition No. 12913/2020 Mukesh Kumar Saini Son Of Ramchander Saini, Aged About 42 Years, Resident Of Mohalla Maliyan, Bhangarh, Golakabas,district Alwar

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Finance Department, Government Of Rajasthan,secretariat, Jaipur

2. The Commissioner, Excise Department, Government Of Rajasthan, 2, Gumaniwala, Panchwati,udaipur

3. The District Officer, Alwar

----Respondents S.B. Civil Writ Petition No. 12914/2020 Navita Shivran W/o Shri Gajendra Kumar, Aged About 24 Years, R/o Ward 11, Vill-Tain, Teh-Alsisar, Tanee, Jhunjhunun, (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Sikar City) Sikar, Department Of Excise, Baipass Road, Kudli, Sikar, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, D-Block,vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 12915/2020 Rajesh S/o Late Kailash Chand Sain, Aged About 27 Years, R/o Ward No.1, Naeyo Ka Mohala, Panditpura,jaipur, Kotputali Rajasthan.

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

(46 of 67) [CW-8306/2020]

2. District Excise Officer (Jaipur City) Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, D-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 12916/2020 Neetu Devi W/o Shri Kishanaka, R/o Ward 25, Reengus Jaitusar Road, Jaitusar Reengus Sikar, Rajasthan.

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Sikar City) Sikar, Department Of Excise, Baipass Road, Kudli, Sikar, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, D-Block,vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 12926/2020 Pawan Goyal S/o Shri Jagdish Prasad Goyal, Aged About 33 Years, R/o 55-A, Vardhman Nagar, Behind 36 Shops, Ajmer Road, Jaipur(Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Alwar City) Alwar, Department Of Excise, Hasan Kha Mewat Nagar, Alwar, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, 'd'-Block,vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 12927/2020 Devendra Singh Kulheri S/o Shri Harlal Singh, Aged About 58 Years, R/o Hanumanpura (Bas Tiloka) Hanumanpura @

(47 of 67) [CW-8306/2020]

Tilokabas, Birmi, Jhunjhunu, Rajasthan.

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Sikar City) Sikar, Department Of Excise, Baipass Road, Kudli, Sikar, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, 'd'-Block,vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 12945/2020 M/s. Onkar Singh, A Partnership Firm Having Its Office At 884, Sector No. 3, Galli No. 1, Ramnagar, Shastri Nagar, J.p. Colony, Jaipur, Represented Through Partner Onkar Singh S/o Shri Dhan Singh, Aged About 43 Years, R/o House No. 90, Samarthpura, Sikar, (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Jaipur City), Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, D-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 12946/2020 Divya Goyal D/o Shri Hanuman Prasad Gupta, Aged About 25 Years, R/o Vpo Baler, District Sawai Madhopur (Raj.), License Holder Indian Liquor Shop / Group (Composite) Situated At Baler, District Sawai Madhopur Rural (Application No. Smpcl1730 And Lottery No. 14)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary

(48 of 67) [CW-8306/2020]

Department Of Finance (Excise) Secretariat, Jaipur.

2. Commissioner, Excise Department, Udaipur.

3. District Excise Officer, Sawai Madhopur.

4. District Collector, Sawai Madhopur.

----Respondents S.B. Civil Writ Petition No. 12949/2020 Prakash Devi W/o Shri Vijendra Kumar, Aged About 39 Years, R/o Nagardas, Nagardas, Dhandhan, Sikar, (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Sikar City) Sikar, Department Of Excise, Baipass Road, Kudli, Sikar, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, D-Block,vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 12951/2020 Ganesh Bidawatka S/o Shri Rajendra Bidawatka, Aged About 38 Years, R/o Bheruji Ki Gali, Surajpole Gate, Clock Tawar, New City Sikar, Sikar, (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Sikar City) Sikar, Department Of Excise, Baipass Road, Kudli, Sikar, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, D-Block,vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 12956/2020 Hansa Devi W/o Shri Kamlesh Kumar, Aged About 26 Years, R/o Barkadi Ki Dhanni Raisar, Tehsil Jamwaramgarh, Dist, Jaipur,

(49 of 67) [CW-8306/2020]

Raiser Jaipur (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer (Jaipur City), Jaipur, Department Of Excise, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, D-Block, Vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 12960/2020 Vandana D/o Shri Vijendra Singh Shekhawat, Aged About 30 Years, R/o Soldiers Farm, Daulatpura, District Sawai Madhopur (Raj.) License Holder Indian Liquor Shop/ Group (Composite) Situated At Khandar, District Sawai Madhopur Rural (Application No. Smpcl632 And Lottery No. 50).

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary Department Of Finance (Excise) Secretariat, Jaipur.

2. Commissioner, Excise Department, Udaipur.

3. District Excise Officer, Sawai Madhopur.

4. District Collector, Sawai Madhopur.

----Respondents S.B. Civil Writ Petition No. 12961/2020 Kanta Gurjar Wife Of Shri Ratan Singh Gurjar, Aged About 20 Years, Resident Of Village Sandan Churu, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through Additional Chief Secretary, Department Of Finance (Excise), Secretariat, Jaipur (Rajasthan) [email protected]

2. Excise Commissioner, Excise Office- Madhuban, Udaipur (Rajasthan) [email protected]

3. District Excise Officer Sikar, Shivsinghpura, Sikar

(50 of 67) [CW-8306/2020]

(Rajasthan) [email protected]

----Respondents S.B. Civil Writ Petition No. 12962/2020 Santosh Devi Wife Of Ramniwas, Aged About 27 Years, Resident Of Ward No. 10, Jassupura, Post Gunathoo, Tehsil Dhod, District Sikar (Rajasthan)

----Petitioner Versus

1. State Of Rajasthan, Through Additional Chief Secretary, Department Of Finance (Excise), Secretariat, Jaipur (Rajasthan) [email protected]

2. Excise Commissioner, Excise Office- Madhuban, Udaipur (Rajasthan) [email protected]

3. District Excise Officer Sikar, Shivsinghpura, Sikar (Rajasthan) [email protected]

----Respondents S.B. Civil Writ Petition No. 12968/2020 Kamla Chaudhary W/o P.s. Chaudhary, Aged About 66 Years, R/o 70, Shri Vihar Colony, Ghosipura Railway Station, Gwalior, District Gwalior (Madhya Pradesh) 474012, License Holder Composite Shop Situated At Bahrawanda Khurd, District Sawai Madhopur (Application No. Smpcl2087 And Lottery No. 06)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary Department Of Finance (Excise) Secretariat, Jaipur

2. Commissioner, Excise Department, Udaipur

3. District Excise Officer, Sawai Madhopur

4. District Collector, Sawai Madhopur

----Respondents S.B. Civil Writ Petition No. 12976/2020 Seema Saini W/o Shri Shyam Sunder Saini, Aged About 35 Years, R/o 12/248, U.i.t Ke Samne, Alwar, Ward No. 9, Alwar(Raj.)

----Petitioner

(51 of 67) [CW-8306/2020]

Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313 001.

2. District Excise Officer Alwar, Department Of Excise, Hasan Kha Mewat Nagar, Alwar, Rajasthan.

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, D-Block,vitta Bhawan, Janpath, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 13005/2020 Avinash Kumar Akhand S/o Shri Radheshyam Bairwa, Aged About 21 Years, R/o Kala Kuwa, Todra, Phalodi Quarry, District Sawai Madhopur (Raj.), License Holder Indian Liquor Shop/ Group (Composite) Situated At Ajnoti, District Sawai Madhopur Rural (Application No. Smpcl3070 And Lottery No. 29)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary Department Of Finance (Excise) Secretariat, Jaipur.

2. Commissioner, Excise Department, Udaipur.

3. District Excise Officer, Sawai Madhopur.

4. District Collector, Sawai Madhopur.

----Respondents S.B. Civil Writ Petition No. 13111/2020 Krishna Saini D/o Shri Mansingh Saini, Aged About 26 Years, R/o Nayi Dhani, Tehsil Behror, Bardod, District Alwar, (Rajasthan)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313001.

2. District Excise Officer (Alwar City), Alwar, Department Of Excise, Hasan Kha Mewat Nagar, Alwar, (Rajasthan)

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, D-Block, Vitta Bhawan, Janpath, Jaipur, (Rajasthan)

----Respondents

(52 of 67) [CW-8306/2020]

S.B. Civil Writ Petition No. 13112/2020 Dinesh Chand Saini S/o Shri Ramesh Chand, Aged About 32 Years, R/o Naveen School Ke Pass, Bardod, Tehsil Behror, District Alwar, (Rajasthan)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313001.

2. District Excise Officer (Alwar City), Alwar, Department Of Excise, Hasan Kha Mewat Nagar, Alwar, (Rajasthan)

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, D-Block, Vitta Bhawan, Janpath, Jaipur, (Rajasthan)

----Respondents S.B. Civil Writ Petition No. 13113/2020 Manoj Yadav S/o Shri Ram Singh Yadav, Aged About 28 Years, R/o Behind Nagar Palika Office, Sohna Road, Industrial Area, Dharuhera, Rewari, Haryana.

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur, Rajasthan- 313001.

2. District Excise Officer (Alwar City), Alwar, Department Of Excise, Hasan Kha Mewat Nagar, Alwar, (Rajasthan)

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, D-Block, Vitta Bhawan, Janpath, Jaipur, (Rajasthan)

----Respondents S.B. Civil Writ Petition No. 13114/2020 Naresh Yadav S/o Shri Surendra Singh, Aged About 30 Years, R/o Dhundhariya Behror, Tehsil Neemrana, District Alwar, (Rajasthan).

                                                                    ----Petitioner
                                     Versus
1.     The     State      Of      Rajasthan,           Through       Its     Excise
       Commissioner,         Excise        Building,        2,   Gumaniyamala,


                                          (53 of 67)                 [CW-8306/2020]

Panchvati, Udaipur, Rajasthan- 313001.

2. District Excise Officer (Alwar City), Alwar, Department Of Excise, Hasan Kha Mewat Nagar, Alwar, (Rajasthan)

3. Rajasthan State Breweries Corporation Limited, Through Executive Director, Ist Floor, D-Block, Vitta Bhawan, Janpath, Jaipur, (Rajasthan)

----Respondents S.B. Civil Writ Petition No. 13118/2020 Suresh Kumar S/o Shri Ishwar Singh, Aged About 55 Years, R/o Village Dhansari Charkhi Dadari, District Bhiwari (Haryana).

----Petitioner Versus

1. The State Of Rajasthan, Through Its Excise Commissioner, Excise Building, 2, Gumaniyamala, Panchvati, Udaipur (Rajasthan) - 313 001.

2. The District Excise Officer (Alwar City), Alwar, Department Of Excise, Vitt Bhawan, Jyoti Nagar, Lal Kothi, Jaipur (Rajasthan) - 302007.

3. Rajasthan State Breweries Corporation Limited, It Is Submitted That Floor, D-Block, Vitt Bhawan, Janpath, Jaipur (Rajasthan).

----Respondents S.B. Civil Writ Petition No. 13147/2020 Mamta Devi W/o Shiv Ram Sharma, Aged About 29 Years, R/o Ward No. 1, Jamwaramgarh, Teekampura, Bhanpur Kalan, Jaipur

- Rajasthan -302028.

----Petitioner Versus

1. State Of Rajasthan, Through Secretary (Excise), Government Of Rajasthan, Government Secretariat, Jaipur - 302005.

2. Commissioner, Excise Department, Government Of Rajasthan, 2, Gumaniwala, Panchwati, Udaipur-313001.

3. District Excise Officer, Sikar.

----Respondents S.B. Civil Writ Petition No. 13155/2020 Ashok Kumar S/o Kishori Lal, Aged About 25 Years, R/o Dhani Tetarwalon Ki, Tehsil Neem Ka Thana, Sikar, Rajasthan-332714.

                                           (54 of 67)                 [CW-8306/2020]


                                                                     ----Petitioner
                                     Versus
1.     State    Of    Rajasthan,          Through          Secretary     (Excise),
       Government        Of     Rajasthan,         Government         Secretariat,
       Jaipur-302005.
2.    Commissioner,        Excise        Department,             Government    Of

Rajasthan, 2, Gumaniwala, Panchwati, Udaipur-313001.

3. District Excise Officer, Sikar.

----Respondents S.B. Civil Writ Petition No. 13157/2020 Yuvraj Singh S/o Dhanpal Singh, Aged About 21 Years, R/o Rajiv Colony, Ward No. 6, Sri Madhopur, Sikar, Rajasthan-332715.

----Petitioner Versus

1. State Of Rajasthan, Through Secretary (Excise), Government Of Rajasthan, Government Secretariat, Jaipur - 302005.

2. Commissioner, Excise Department, Government Of Rajasthan, 2, Gumaniwala, Panchwati, Udaipur-313001.

3. District Excise Officer, Sikar.

----Respondents S.B. Civil Writ Petition No. 13165/2020 Bajrang Singh Shekhawat S/o Sh. Mahendra Singh Shekhawat, Aged About 28 Years, R/o Village Alampur, Post Khera, Tehsil Bansur District Alwar (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Excise Commissioner, Excise Building-2, Gumaniyamala, Panchvati, Udaipur (Raj.) 313001.

2. District Excise Officer, Alwar (Raj.)

3. Rajasthan State Breweries Corporation Ltd., Through Executive Officer, First Floor, D-Block Vitta Bhawan Janpath, Jaipur.

----Respondents S.B. Civil Writ Petition No. 13166/2020 Babli Devi W/o Sh. Narendra Singh, Aged About 38 Years, R/o

(55 of 67) [CW-8306/2020]

Bisalu, Lakhari, Tehsil Bansur District Alwar (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Excise Commissioner, Excise Building-2, Gumaniyamala, Panchvati, Udaipur (Raj.) 313001.

2. District Excise Officer, (Jaipur City), Jaipur Department Of Excise Vitta Bhawan, Janpath, Jaipur (Raj.)

3. Rajasthan State Breweries Corporation Ltd., Through Executive Officer, First Floor, D-Block Vitta Bhawan Janpath, Jaipur.

----Respondents S.B. Civil Writ Petition No. 13167/2020 Dayanand S/o Sh. Rameshwar Lal Saini, Aged About 53 Years, R/o House No. 224, Village Khainpura, Hansi (Haryana)

----Petitioner Versus

1. State Of Rajasthan, Through Its Excise Commissioner, Excise Building-2, Gumaniyamala, Panchvati, Udaipur (Raj.) 313001.

2. District Excise Offcer, (Jaipur City) Jaipur, Department Of Excise Vitta Bhawan, Janpath, Jaipur (Raj.)

3. Rajasthan State Breweries Corporation Ltd., Through Executive Officer, First Floor, D-Block Vitta Bhawan Janpath, Jaipur.

----Respondents S.B. Civil Writ Petition No. 13168/2020 Rajesh Kumar S/o Sh. Laxmi Narayan, Aged About 36 Years, R/o Shastri Nagar Colony, Bansur, Tehsil Bansur District Alwar (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Excise Commissioner, Excise Building-2, Gumaniyamala, Panchvati, Udaipur (Raj.) 313001.

2. District Excise Officer, Alwar (Raj.)

3. Rajasthan State Breweries Corporation Ltd., Through Executive Officer, First Floor, D-Block Vitta Bhawan Janpath, Jaipur.

                                            (56 of 67)                  [CW-8306/2020]


                                                                   ----Respondents

S.B. Civil Writ Petition No. 13179/2020 Vimla Devi, W/o Ramowtar Rolaniya, Aged About 32 Years, R/o Ward No. 9, Badi Dhani, Garh Taknet, Sikar, Garh Taknet, Rajasthan-332701

----Petitioner Versus

1. State Of Rajasthan, Through Secretary (Excise), Government Of Rajasthan, Government Secretariat, Jaipur - 302005.

2. Commissioner, Excise Department, Government Of Rajasthan, 2, Gumaniwala, Panchwati, Udaipur-313001.

3. District Excise Officer, Sikar.

----Respondents S.B. Civil Writ Petition No. 13180/2020 Mahavir Prasad, S/o Rameshwar Lal, Aged About 50 Years, R/o Dhani Kanakawali, Kotri Dhaylan, Kotri Dhayalan, Sikar, Rajasthan-332404

----Petitioner Versus

1. State Of Rajasthan, Through Secretary (Excise), Government Of Rajasthan, Government Secretariat, Jaipur - 302005.

2. Commissioner, Excise Department, Government Of Rajasthan, 2, Gumaniwala, Panchwati, Udaipur-313001.

3. District Excise Officer, Sikar.

----Respondents S.B. Civil Writ Petition No. 13204/2020 Durgesh Kanwar W/o Surendra Singh, Aged About 40 Years, R/o Ganesh Colony, Jhotwara, Jaipur, Rajasthan-302012.

----Petitioner Versus

1. State Of Rajasthan, Through Secretary (Excise), Government Of Rajasthan, Government Secretariat, Jaipur - 302005.

2. Commissioner, Excise Department, Government Of Rajasthan, 2, Gumaniwala, Panchwati, Udaipur-313001.

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3. District Excise Officer, (Jaipur City), Jaipur.

----Respondents S.B. Civil Writ Petition No. 13211/2020

1. Smt. Sunita Kumari Jangam W/o. Mahaveer Jangam, Aged About 40 Years, Resident Of Village Post Golana, Tehsil Khanpur, District Jhalawar (Raj.)

2. Shashank Chopra S/o. Sanjay Chopra, Resident Of Jawahar Colony, Jhalawar, District Jhalawar (Raj.)

----Petitioners Versus

1. The State Of Rajasthan, Through Its Secretary, Department Of Finance (Revenue), Govt. Of Rajasthan, Secretariat, Jaipur.

2. Commissioner, Excise Department, Government Of Rajasthan To Gumaniwala, Panchwati, Udaipur (Raj.)

3. Rajasthan State Beverages Corporation Ltd., Through Its Managing Director, Jaipur (Raj.)

4. District Excise Officer, Jhalawar (Raj.)

----Respondents S.B. Civil Writ Petition No. 13213/2020 Mangli Devi W/o Jivan Ram Gurjar, Aged About 48 Years, R/o Sukhpura, Tehsil-Srimadhopur, Gurara, Sikar-Rajasthan- 332721

----Petitioner Versus

1. State Of Rajasthan, Through Secretary (Excise), Government Of Rajasthan, Government Secretariat, Jaipur- 302005.

2. Commissioner, Excise Department, Government Of Rajasthan, 2, Gumaniwala, Panchwati, Udaipur- 313001.

3. District Excise Officer, Sikar.

----Respondents S.B. Civil Writ Petition No. 13216/2020 Bhagirath Mal S/o Sh. Ganpat, Aged About 40 Years, R/o Bhutera, Jaipur, Rajasthan-303712.

                                                                     ----Petitioner
                                      Versus
1.    State    Of      Rajasthan,          Through          Secretary       (Excise),


                                        (58 of 67)                 [CW-8306/2020]


      Government      Of     Rajasthan,         Government        Secretariat,
      Jaipur - 302005.
2.    Commissioner,        Excise      Department,            Government    Of

Rajasthan, 2, Gumaniwala, Panchwati, Udaipur-313001.

3. District Excise Officer, Sikar.

----Respondents S.B. Civil Writ Petition No. 13408/2020 Arti Tak W/o Ramesh Kumar Tak, Aged About 36 Years, R/o English Wine Shop, No. 1410, 1411, Station Road, Martindle Bridge, Ajmer.

----Petitioner Versus

1. State Of Rajasthan, Through Additional Chief Secretary, Department Of Finance (Excise), Secretariat, Jaipur (Rajasthan) [email protected]

2. Excise Commissioner, Excise Office- Madhuban, Udaipur (Rajasthan) [email protected]

3. District Excise Officer, Nh-8, Police Line Road, Police Lines, Ajmer-305001 (Rajasthan) [email protected]

----Respondents S.B. Civil Writ Petition No. 13409/2020 Rajiv Tak S/o Bhagchand Tak, Aged About 48 Years, R/o English Wine Shop, Opp. Fci Godown, Daurai, Ajmer.

----Petitioner Versus

1. State Of Rajasthan, Through Additional Chief Secretary, Department Of Finance (Excise), Secretariat, Jaipur (Rajasthan) [email protected]

2. Excise Commissioner, Excise Office- Madhuban, Udaipur (Rajasthan) [email protected]

3. District Excise Officer, Nh-8, Police Line Road, Police Lines, Ajmer-305001 (Rajasthan) [email protected]

----Respondents S.B. Civil Writ Petition No. 13415/2020 Hina Restaurant, C-43, 44 B.k. Kaul Nagar, Ajmer Through Its Proprietor, Mahendra Singh Rajawat.

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                                                                 ----Petitioner
                                  Versus

1. State Of Rajasthan, Through Additional Chief Secretary, Department Of Finance (Excise), Secretariat, Jaipur (Rajasthan) [email protected]

2. Excise Commissioner, Excise Office- Madhuban, Udaipur (Rajasthan) [email protected]

3. District Excise Officer, Nh-8, Police Line Road, Police Lines, Ajmer-305001 (Rajasthan) [email protected]

----Respondents S.B. Civil Writ Petition No. 13449/2020 Dhairya Sanaadhya S/o Om Prakash Dube, Aged About 27 Years, R/o Zone No. 3, Shop No. 1, Behind Murli Electricals, Khailand Market, Ajmer.

----Petitioner Versus

1. State Of Rajasthan, Through Additional Chief Secretary, Department Of Finance (Excise), Secretariat, Jaipur (Rajasthan) [email protected]

2. Excise Commissioner, Excise Office- Madhuban, Udaipur (Rajasthan) [email protected]

3. District Excise Officer, Nh-8, Police Line Road, Police Lines, Ajmer-305001 (Rajasthan) [email protected]

----Respondents S.B. Civil Writ Petition No. 13450/2020 Harita Tak W/o Praveen Kumar Tak, Aged About 45 Years, R/o English Wine Shop, Nh 8, Near Choudhary Hotel, Village Kesarpura, Tehsil Pisangan, Distt. Ajmer.

----Petitioner Versus

1. State Of Rajasthan, Through Additional Chief Secretary, Department Of Finance (Excise), Secretariat, Jaipur (Rajasthan) [email protected]

2. Excise Commissioner, Excise Office- Madhuban, Udaipur (Rajasthan) [email protected]

3. District Excise Officer, Nh-8, Police Line Road, Police

(60 of 67) [CW-8306/2020]

Lines, Ajmer-305001 (Rajasthan) [email protected]

----Respondents S.B. Civil Writ Petition No. 13458/2020 Guddi Rawat, W/o Shri Rasa Singh Rawat, Aged About 36 Years, R/o Zone No. 3, Shop No.7, Opp. Mango Masala,sardar Patel Marg, Suchna Kendra, Ajmer.

----Petitioner Versus

1. State Of Rajasthan, Through Additional Chief Secretary, Department Of Finance (Excise), Secretariat, Jaipur (Rajasthan) [email protected]

2. Excise Commissioner, Excise Office- Madhuban, Udaipur (Rajasthan) [email protected]

3. District Excise Officer, Nh-8, Police Line Road, Police Lines, Ajmer-305001 (Rajasthan) [email protected]

----Respondents S.B. Civil Writ Petition No. 13482/2020 Jagdamba Restaurant, Sardar Patel Marg, Ajmer Through Its Proprietor, Smt. Sonam Tak.

----Petitioner Versus

1. State Of Rajasthan, Through Additional Chief Secretary, Department Of Finance (Excise), Secretariat, Jaipur (Rajasthan) [email protected]

2. Excise Commissioner, Excise Office- Madhuban, Udaipur (Rajasthan) [email protected]

3. District Excise Officer, Nh-8, Police Line Road, Police Lines, Ajmer-305001 (Rajasthan) [email protected]

----Respondents S.B. Civil Writ Petition No. 13483/2020 Hotel Gulmarg, Near Petrol Pump, Anasagar Circle Road, Vaishali Nagar, Ajmer Through Its Proprietor, Vanish Kumar Tak.

                                                                ----Petitioner
                                 Versus



                                          (61 of 67)                 [CW-8306/2020]

1. State Of Rajasthan, Through Additional Chief Secretary, Department Of Finance (Excise), Secretariat, Jaipur (Rajasthan) [email protected]

2. Excise Commissioner, Excise Office- Madhuban, Udaipur (Rajasthan) [email protected]

3. District Excise Officer, Nh-8, Police Line Road, Police Lines, Ajmer-305001 (Rajasthan) [email protected]

----Respondents S.B. Civil Writ Petition No. 13494/2020 Sports Restaurant, Plot No. 28, Adarsh Nagar, Nasirabad Road, Ajmer Through Its Proprietor, Smt. Shanti Devi Tak.

----Petitioner Versus

1. State Of Rajasthan, Through Additional Chief Secretary, Department Of Finance (Excise), Secretariat, Jaipur (Rajasthan) [email protected]

2. Excise Commissioner, Excise Office- Madhuban, Udaipur (Rajasthan) [email protected]

3. District Excise Officer, Nh-8, Police Line Road, Police Lines, Ajmer-305001 (Rajasthan) [email protected]

----Respondents S.B. Civil Writ Petition No. 13718/2020

1. Rameshwar Singh S/o Bhagwat Singh, Aged About 40 Years, R/o Doroli, Tehsil Kathumar, District Alwar (Raj.) License Holder India Made Foreign Liquor (Imfl)/beer Shop No.03 Situated At Nagar Nigam, Bharatpur Zone No.03, Bharatpur (Raj.)

2. Rajendra Kumar Sharma S/o Raman Lal Sharma, Aged About 52 Years, R/o 2/369, Malipura Mode, Sever, District Bharatpur (Raj.) License Holder India Made Foreign Liquor (Imfl)/beer Shop No.01 Situated At Nagar Nigam, Bharatpur Zone No.01, Bharatpur (Raj.)

3. Shrichand S/o Mangal, Aged About 59 Years, R/o Kareeli, Tehsil Nadbai, District Bharatpur (Raj.) License Holder India Made Foreign Liquor (Imfl)/beer Shop No.02 Situated At Nagar Nigam, Bharatpur Zone No.01, Bharatpur (Raj.)

(62 of 67) [CW-8306/2020]

4. Soin S/o Akabar Kureshi, Aged About 24 Years, R/o Kasai Mohalla, Near Of Gurameet School, Bharatpur, District Bharatpur (Raj.) License Holder India Made Foreign Liquor (Imfl)/beer Shop No.04 Situated At Nagar Nigam, Bharatpur Zone No.03, Bharatpur (Raj.)

5. Ram Naresh S/o Ram Swaroop Jaiswal, Aged About 40 Years, R/o 551/k/ga 330, Kanpur Road, Near Azad Nagar Tirha, Sanjay Gandhi Marg, Alambagh, Lucknow (U.p.) License Holder India Made Foreign Liquor (Imfl)/beer Shop No.06 Situated At Nagar Nigam, Bharatpur Zone No.01, Bharatpur (Raj.)

6. Rajan Singh S/o Kare, Aged About 59 Years, R/o Nagla Bar Urf Khadu, Phondar, Fodar, Mathura (U.p.) License Holder India Made Foreign Liquor (Imfl)/beer Shop No.01 Situated At Nagar Nigam, Bharatpur Zone No.04, Bharatpur (Raj.)

7. Neha Shrivastava W/o Sonu Shrivastava, Aged About 32 Years, R/o 109/255, R.k. Nagar, Kanpur (U.p.) License Holder India Made Foreign Liquor (Imfl)/beer Shop No.04 Situated At Nagar Nigam, Bharatpur Zone No.01, Bharatpur (Raj.)

8. Kadir Khan S/o Idarat Khan, Aged About 67 Years, R/o Saray Dhari, District Buland Sahar (U.p.) License Holder India Made Foreign Liquor (Imfl)/beer Shop No.02 Situated At Nagar Nigam, Bharatpur Zone No.03, Bharatpur (Raj.)

9. Suman Singhal W/o Vijay Kumar Singhal, Aged About 50 Years, R/o Katra Mohalla, Tehsil Kumher, District Bharatpur (Raj.) License Holder India Made Foreign Liquor (Imfl)/beer Shop No.06 Situated At Nagar Nigam, Bharatpur Zone No.02, Bharatpur (Raj.)

10. Kuldeep S/o Mohan Singh, Aged About 42 Years, R/o Rambabu Pahalwan Ki Gali, Atalband Mandi, Bharatpur, District Bharatpur (Raj.) License Holder India Made Foreign Liquor (Imfl)/beer Shop No.03 Situated At Nagar Nigam, Bharatpur Zone No.04, Bharatpur (Raj.)

11. Mag Singh S/o Heer Singh, Aged About 32 Years, R/o Kanodiya Purohitan, Jodhpur (Raj.) License Holder India Made Foreign Liquor (Imfl)/beer Shop No.01 Situated At Nagar Palika, Kaman, Bharatpur (Raj.)

12. Smt. Rekha Devi W/o Charan Singh, Aged About 33

(63 of 67) [CW-8306/2020]

Years, R/o Vpo Bilond, Tehsil Kaman, District Bharatpur (Raj.) License Holder India Made Foreign Liquor (Imfl)/beer Shop No.02 Situated At Nagar Palika, Kaman, Bharatpur (Raj.)

13. Dushyant Kumar S/o Sardar Singh, Aged About 34 Years, R/o Shahna, Tehsil Roopwas, District Bharatpur (Raj.) License Holder India Made Foreign Liquor (Imfl)/beer Shop No.05 Situated At Nagar Nigam, Bharatpur Zone No.02, Bharatpur (Raj.)

14. Rahul Kumar S/o Bhojpal Singh, Aged About 21 Years, R/o Jaichauli, Post Par, District Bharatpur (Raj.) License Holder India Made Foreign Liquor (Imfl)/beer Shop No.04 Situated At Nagar Nigam, Bharatpur Zone No.04, Bharatpur (Raj.)

15. Vivek Mangal S/o Hariom Gupta, Aged About 31 Years, R/o 90, Near Park, Krishna Nagar, Bharatpur (Raj.) License Holder India Made Foreign Liquor (Imfl)/beer Shop No.01 Situated At Nagar Nigam, Bharatpur Zone No.03, Bharatpur (Raj.)

16. Manoj Verma S/o Kamal Singh, Aged About 45 Years, R/o Kailashpuri, Railway Colony, Bharatpur (Raj.) License Holder India Made Foreign Liquor (Imfl)/beer Shop No.05 Situated At Nagar Nigam, Bharatpur Zone No.01, Bharatpur (Raj.)

17. Smt. Sheetal W/o Suresh, Aged About 38 Years, R/o Bhuda Gate, Deeg, Bharatpur (Raj.) License Holder India Made Foreign Liquor (Imfl)/beer Shop No.03 Situated At Nagar Palika, Kaman, Bharatpur (Raj.)

18. Suman Chaudhary W/o Gaurav Chaudhary, Aged About 35 Years, R/o G-4, Mathura Junction Railway Quarter, Mathura (U.p.) License Holder India Made Foreign Liquor (Imfl)/beer Shop No.03 Situated At Nagar Nigam, Bharatpur Zone No.02, Bharatpur (Raj.)

19. Rakesh S/o Amar Singh, Aged About 44 Years, R/o 292, Jahri, Tharuoidepor, Sonipath, Haryana License Holder India Made Foreign Liquor (Imfl)/beer Shop No.03 Situated At Nagar Nigam, Bharatpur Zone No.1, Bharatpur (Raj.)

20. Seetu Kumari W/o Vikram Singh, Aged About 31 Years, R/o 25/82, Sanjay Nagar, Bharatpur, (Raj.) License Holder Indian Liquor Shop/ Group (Composite) No.80 Situated At

(64 of 67) [CW-8306/2020]

Madhoni, Bharatpur (Raj.)

21. Manish Kumar S/o Deevan Singh, Aged About 23 Years, R/o Nagla Gopal (Rural), District Bharatpur (Raj.) License Holder India Made Foreign Liquor (Imfl)/beer Shop No.02 Situated At Nagar Nigam, Bharatpur Zone No.02, Bharatpur (Raj.)

22. Jalim Singh Shekhawat S/o Megh Singh Shekhawat, Aged About 30 Years, R/o 106, Triveni Nagar, Niwaru Road, Jhotwada, District Jaipur (Raj.) License Holder Indian Liquor Shop/group (Composite) No.16 Situated At Roopwas, Bharatpur (Raj.)

23. Suman Lata W/o Ramendra Singh, Aged About 29 Years, R/o Bhalli Wale, Dhana Khedli, Elau, Banshi Pahadpur, Tehsil Roopwas, District Bharatpur (Raj.) License Holder Indian Liquor Shop/group (Composite) No.14 Situated At Mahalpurchura, Bharatpur (Raj.)

24. Devendra Singh S/o Nihal Singh, Aged About 38 Years, R/o Fojdar Mohalla, Odel Gaddi, Tehsil Roopwas, District Bharatpur (Raj.) License Holder Indian Liquor Shop/group (Composite) No.12 Situated At Khansurjapur, Bharatpur (Raj.)

----Petitioners Versus

1. State Of Rajasthan, Through Principal Secretary Department Of Finance (Excise) Secretariat, Jaipur (Raj.).

2. Commissioner, Excise Department, Udaipur (Raj.).

3. Managing Director, Rajasthan State Beverages Corporation Limited (Rsbcl), Jaipur (Raj.)

4. District Excise Officer, Bharatpur (Raj.).

5. District Collector, Bharatpur (Raj.).

----Respondents S.B. Civil Writ Petition No. 13723/2020

1. Mosami Meena W/o Ramesh Meena, Aged About 41 Years, R/o Main Market, Ward No.12, Soorwal District Sawai Madhopur (Raj.) License Holder India Made Foreign Liquor/beer Shop Situated At Nagar Parishad, Sawai Madhopur City (Application No. Smpimfl1077 And Lottery No. 374)

2. Nisha Kumari Sain D/o Ramavtar Sain, W/o Satyanarayan

(65 of 67) [CW-8306/2020]

Sain, Aged About 22 Years, R/o Village Chandnoli, Tehsil Malarana Doongar, District Sawai Madhopur (Raj.) License Holder Indian Liquor Shop/group (Composite) Situated At Bonli, District Sawai Madhopur Rural (Application No. Smpcl1460 And Lottery No.10)

----Petitioners Versus

1. State Of Rajasthan, Through Principal Secretary Department Of Finance (Excise) Secretariat, Jaipur

2. Commissioner, Excise Department, Udaipur.

3. District Excise Officer, Sawai Madhopur.

4. District Collector, Sawai Madhopur.

----Respondents S.B. Civil Writ Petition No. 140/2021 Ujjwal Tak S/o Omprakash Tak, Aged About 28 Years, R/o Chand Gate, Beawar, Distt. Ajmer.

----Petitioner Versus

1. State Of Rajasthan, Through Additional Chief Secretary, Department Of Finance (Excise), Secretariat, Jaipur (Rajasthan) [email protected]

2. Excise Commissioner, Excise Office- Madhuban, Udaipur (Rajasthan) [email protected]

3. District Excise Officer, Nh-8, Police Line Road, Police Lines, Ajmer-305001 (Rajasthan) [email protected]

----Respondents S.B. Civil Writ Petition No. 331/2021 Anand Kanwar Wife Of Shri Ashish Shekhawat, Aged About 32 Years, Resident Of Mohan Colony, Ward No. 23, Police Line Road, Sikar (Rajasthan)

----Petitioner Versus

1. State Of Rajasthan, Through Additional Chief Secretary, Department Of Finance (Excise), Secretariat, Jaipur (Rajasthan) [email protected]

2. Excise Commissioner, Excise Office- Madhuban, Udaipur (Rajasthan) [email protected]

(66 of 67) [CW-8306/2020]

3. District Excise Officer Sikar, Shivsinghpura, Sikar (Rajasthan) [email protected]

4. Excise Inspector, Sikar Circle North, District Sikar (Rajasthan)

----Respondents

For Petitioner(s) : Mr. Veyankatesh Garg Mr. Ashutosh Bhatia Mr. Ashindra Gautam with Mr. Amit Jindal Mr. Rajveer Sharma with Mr. Pradeep Singh Mr. Rajendra Singh Tanwar Mr. Jai Raj Tantia Mr. Amit Singh Shekhawat Mr. Vikram Yadav Mr. Ripu Daman Singh Naruka Mr. Prateek Mathur Mr. Vikash Kumar Jakhar For Respondent(s) : Mr. M.S. Singhvi, AG through VC with Mr. Siddhant Jain & Mr. Darsh Pareek Dr. Vibhuti Bhushan Sharma, AAG Mr. Bharat Saini, AGC Mr. Ajay Kumar Tanenia for Mr. Shiv Kumar Parihar Mr. Yash Joshi for Mr. Vigyan Shah Mr. Ravindra Sharma with Mr. Monu Kumar Mr. Prabhu Narayan Saini Mr. Praveen Poswal Mr. Surendra Singh Mr. Prashant Joshi Mr. Abhe Singh Shekhawat Mr. Rajesh Gadwal Mr. Vivek Dangi with Mr. James Bedi Mr. Sameer Sharma

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

29/03/2022

Learned counsels for the respective parties submit that the

issue involved in these writ petitions is no more res integra and

(67 of 67) [CW-8306/2020]

stands resolved by a Division Bench order of this Court dated

08.12.2020 passed in D.B. Civil Writ Petition No.10936/2020:

Satveer Chaudhary Vs. State of Rajasthan & Ors. and other

connected matters whereby, the writ petitions were dismissed.

However, this Court is informed that the Petition(s) for

Special Leave to Appeal (C) No(s).837-838/2021: Het Ram

Meel Etc. Vs. The State of Rjasthan & Ors. are pending before

the Hon'ble Apex Court of India wherein, some interim order has

been passed. It is requested that while dismissing the writ

petitions in view of the judgment of the Division Bench in case of

Satveer Chaudhary (supra), it may be made subject to interim

order(s)/final order of the Hon'ble Apex Court of India in case of

Het Ram Meel Etc. (supra).

Taking into consideration the contentions advanced by the

learned counsels for the respective parties, all these writ petitions

are dismissed in terms of order of this court in case of Satveer

Chaudhary (supra). However, this order shall remain subject to

interim order(s)/final order passed by the Hon'ble Apex Court of

India in case of Het Ram Meel Etc. (supra).

The pending applications stand disposed of accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/33-185

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