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State Of Rajasthan vs Anil Kumar Yadav S/O Shri Arjun ...
2022 Latest Caselaw 2567 Raj/2

Citation : 2022 Latest Caselaw 2567 Raj/2
Judgement Date : 28 March, 2022

Rajasthan High Court
State Of Rajasthan vs Anil Kumar Yadav S/O Shri Arjun ... on 28 March, 2022
Bench: Inderjeet Singh
     HIGH COURT OF JUDICATURE FOR RAJASTHAN
                 BENCH AT JAIPUR

            S.B. Civil Writ Petition No. 12042/2020

State Of Rajasthan
                                                               ----Petitioner
                                Versus
Anil Kumar Yadav S/o Shri Arjun Singh
                                                             ----Respondent

Connected With S.B. Civil Writ Petition No. 12041/2020 State Of Rajasthan

----Petitioner Versus Dataram Yadav S/o Shri Jagdish Prasad

----Respondent S.B. Civil Writ Petition No. 12050/2020 State Of Rajasthan

----Petitioner Versus Rakesh Kumar Yadav S/o Shri Indraj Singh Yadav

----Respondent S.B. Civil Writ Petition No. 12055/2020 State Of Rajasthan

----Petitioner Versus Ramesh Chand S/o Shri Mahanand Yadav

----Respondent S.B. Civil Writ Petition No. 12061/2020 State Of Rajasthan

----Petitioner Versus Mordhwaj S/o Shri Bhagwan Singh

----Respondent S.B. Civil Writ Petition No. 12070/2020 State Of Rajasthan

----Petitioner Versus Bhanwar Jalim Singh S/o Shri Sajjan Singh

----Respondent S.B. Civil Writ Petition No. 12102/2020 State Of Rajasthan

(2 of 2) [CW-12042/2020]

----Petitioner Versus Bhagwan Singh S/o Shri Rajaram

----Respondent S.B. Civil Writ Petition No. 12272/2020 State Of Rajasthan

----Petitioner Versus Vijay Kumar S/o Shri Suraj Bhan

----Respondent S.B. Civil Writ Petition No. 12294/2020 State Of Rajasthan

----Petitioner Versus Amit Kumar S/o Shri J.r. Bhatiya

----Respondent

For Petitioner(s) : Mr. Udit Sharma, Adv. on behalf of Mr. Rajesh Maharshi, AAG For Respondent(s) : Mr. Akhil Simlote, Adv.

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

28/03/2022

Counsel for the petitioners is directed to inform the court by

way of filing the additional affidavit as to whether the respondents

have complied with the judgment passed by the Rajasthan Civil

Services Appellate Tribunal in the matter of Amra Ram as well as

in the matter of Sanjay Sharma.

List these matters again on 18.04.2022.

(INDERJEET SINGH),J

JYOTI /67-75

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