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Alcon Laboratories (India) Pvt. ... vs D.D. Eye Institute
2022 Latest Caselaw 2556 Raj/2

Citation : 2022 Latest Caselaw 2556 Raj/2
Judgement Date : 24 March, 2022

Rajasthan High Court
Alcon Laboratories (India) Pvt. ... vs D.D. Eye Institute on 24 March, 2022
Bench: Mahendar Kumar Goyal
                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 2677/2021

                                   Alcon Laboratories (India) Pvt. Ltd.
                                                                                                      ----Petitioner
                                                                      Versus
                                   D.D. Eye Institute and Ors.
                                                                                                   ----Respondents

For Petitioner(s) : Mr. Prakhar Gupta For Respondent(s) : Mr. Shailesh Prakash Sharma

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

24/03/2022 Learned counsels for the respective parties pray for and are

granted time to submit brief synopsis alongwith copy of the

judgments they want to place reliance upon.

List on 07.04.2022 as prayed jointly.

(MAHENDAR KUMAR GOYAL),J

MADAN/47

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