Smt Vishakha Devi vs State Ayurved Dep Anr
2022 Latest Caselaw 2553 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 10288/2018

                                    Smt Vishakha Devi
                                                                                                        ----Petitioner
                                                                        Versus
                                    State Ayurved Dep & Anr
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Dev Kishan Sharma for Mr. Prem Kishan Sharma For Respondent(s) : Mr. C. L. Saini, AAG

HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Order

24/03/2022

Learned counsel for the parties are directed to come prepare

with the latest judgment/s on the point which is involved in the

present petition.

List on 05.05.2022.

(ANOOP KUMAR DHAND),J

Pooja /62

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