Late Prem Chand Dhandia vs Assistant Commissioner Of Income ...
2022 Latest Caselaw 2539 Raj/2

              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                          BENCH AT JAIPUR

                      D.B. Civil Writ Petition No. 2391/2022

        Late Prem Chand Dhandia
                                                                          ----Petitioner
                                           Versus
        Assistant Commissioner Of Income Tax
                                                                        ----Respondent

For Petitioner(s) : Mr. Gunjan Pathak Advocate For Respondent(s) : Mr. Anuroop Singhi Advocate with Mr. N.S. Bhati Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

24/03/2022

Mr. Anuroop Singhi, Advocate appears and takes notice on

behalf of the respondent-revenue.

Copy of the petition has been supplied to Mr. Anuroop Singhi,

Advocate, who usually appears on behalf of respondent-revenue.

Reply may be filed within two weeks.

Learned counsel for the petitioner submits that in respect of

different assessment years 2012-13 and 2013-14, petitioner has

already filed Civil Writ Petition Nos.1374/2020 and 3805/2021 and

vide orders passed in those cases on different dates, interim order

has been passed directing the parties to maintain status quo.

Considering that prima-facie, the issue raised in the petition

is identical to that raised in petitions which are already pending

before this Court filed by the petitioner in respect of previous

assessment years raising identical issue, we deem it appropriate

to pass similar interim orders to the effect that the respondent is

(2 of 2) [CW-2391/2022]

restrained from proceedings further in the matter pursuant to

proceedings initiated under Sections 147 and 148 of the Income

Tax Act, 1961 as against the petitioner in respect of order which is

questioned in the present petition.

List this case along with D.B. Civil Writ Petition No.

2552/2022.

(SAMEER JAIN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-1

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