Gajanand Sharma vs Sarswati Balika Sr.Hr.Sec.Vid
2022 Latest Caselaw 2469 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                D.B. Special Appeal Writ No. 1077/2005

                                   Adarsh Shiksha Parishad Samiti
                                                                                                      ----Appellant
                                                                       Versus
                                   Gajanand Sharma And Ors
                                                                                                    ----Respondent

Connected With D.B. Special Appeal Writ No. 826/2011 Gajanand Sharma

----Appellant Versus Sarswati Balika Sr.hr.sec.vid.

----Respondent

For Appellant(s) : Mr. Prahlad Singh For Respondent(s) : Mr. Ganesh Meena, AAG Mr. Ankit Sethi Mr. Saurabh Sharma

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

22/03/2022

Office is directed to tag the Civil Writ Petition No.572/2004

(Adarsh Shiksha Parishad Samiti & Anr. Vs. Gajanand Sharma &

Ors.).

List these matters on 05.04.2022, as a first case.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ARTI SHARMA /58-59

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