Raju @ Deepak Nath S/O Shri ... vs State Of Rajasthan
2022 Latest Caselaw 2328 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 14/2021

                                   Raju @ Deepak Nath S/o Shri Baijnath
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Govind Prasad Rawat For Respondent(s) : Ms. Rekha Madnani, Addl. G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

14/03/2022

Learned Additional Government Advocate seeks time to file

reply.

Time is granted. Reply be filed within two weeks.

List this matter thereafter.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /12

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