Tehsildar Son Of Sahab Singh vs State Of Rajasthan
2022 Latest Caselaw 2327 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   D.B. Criminal Appeal No. 171/2021

                                   Tehsildar Son Of Sahab Singh
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

Connected With D.B. Criminal Appeal (Db) No. 156/2021 Ravi @ Ravikaran @ Bhaisahab S/o Raghunandan

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Dheeraj Singhal Mr. R.N. Sinsinwar for Mr. Kapil Gupta For Respondent(s) : Ms. Rekha Madnani, Addl. G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

14/03/2022

Time is sought on behalf of the counsel for the appellant.

List these matters after three weeks.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /13-14

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