Smt Nandu Bai vs Tej Singh And Another
2022 Latest Caselaw 2294 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                S.B. Civil Miscellaneous Appeal No. 4863/2016

                                   Smt Nandu Bai
                                                                                                       ----Appellant
                                                                        Versus
                                   Tej Singh And Another
                                                                                                     ----Respondent

For Appellant(s) : Mr. Sunil Jain For Respondent(s) : Mr. Sandeep Jain

HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

11/03/2022

List the matter on 23.03.2022 along with Civil Miscellaneous

Appeal No. 4927/2016.

(ANOOP KUMAR DHAND),J

Ritu/9

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