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M/S Vivek Pharmachem India Ltd vs Union Of India
2022 Latest Caselaw 2290 Raj/2

Citation : 2022 Latest Caselaw 2290 Raj/2
Judgement Date : 11 March, 2022

Rajasthan High Court
M/S Vivek Pharmachem India Ltd vs Union Of India on 11 March, 2022
Bench: Manindra Mohan Shrivastava, Sameer Jain
                                                HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            BENCH AT JAIPUR

                                                            D.B. Civil Writ Petition No. 1569/2022

                                         M/s Vivek Pharmachem India Ltd.
                                                                                                               ----Petitioner
                                                                               Versus
                                         Union Of India & Anr.
                                                                                                            ----Respondents

For Petitioner(s) : Mr. Ajay Singh Poonia Advocate on behalf of Mr. Deepak Bishnoi Advocate.

For Respondent(s) : Mr. Kinshuk Jain Advocate

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

11/03/2022

Learned counsel for the respondents prays for and is granted

two weeks time to file reply.

Matter be listed thereafter.

(SAMEER JAIN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-42

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