M/S. Cosmos India Engineering ... vs State Of Rajasthan
2022 Latest Caselaw 2287 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Civil Writ Petition No. 3256/2022

                                   M/s. Cosmos India Engineering Private Limited
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Akhil Simlote with Mr. Dikshant Jain For Respondent(s) : Mr. R.P. Singh, AAG-cum-Sr.Adv. With Mr. Jaivardhan Singh Shekhawat

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

11/03/2022

It is informed by learned Additional Advocate General that

they have filed the reply.

Office is directed to tag the same and list the matter after

two weeks.

In the meantime, no coercive action be taken against the

petitioner.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /18

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