Paliwal Jewellers vs Assistant Commissioner Of Income ...
2022 Latest Caselaw 2214 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                      D.B. Income Tax Appeal No. 21/2019

                                       Paliwal Jewellers, Having Its Address At B-360, Himmat Nagar,
                                       Tonk Road, Jaipur In The State Of Rajasthan
                                                                                                          ----Appellant
                                                                           Versus
                                       Assistant Commissioner Of Income Tax, Circle-6, Jaipur Having
                                       Address     At New Central          Revenue Building, Statue Circle,
                                       Bhagwan Das Road, C-Scheme, Jaipur In The State Of Rajasthan
                                                                                                        ----Respondent

For Appellant(s) : Mr. Saurav Harsh, Advocate for Mr. Siddharth Ranka, Advocate

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

10/03/2022

Learned counsel for the appellant would submit that the

appellant, having opted for Amnesty Scheme, does not wish to

press this appeal.

Accordingly, this appeal is dismissed as withdrawn.

(SAMEER JAIN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Mohita /53

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